High Courts21 Feb 1919
Radharaman Kundu Vs Kamakshya Nath Roy
Calcutta High Court · AIR 1919 Cal 201(2) : 50 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 403, 476
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,615 of 3,203
High Courts20 Feb 1919
Mani Lal Seal and Others Vs Bhola Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 391(1) : 50 Ind. Cas. 975
High Courts20 Feb 1919
Panchu Muchi Vs Bhuto Muchi and Others and Sreecharan Ghose and Another
Calcutta High Court · AIR 1919 Cal 126 : 50 Ind. Cas. 649
Limitation Act, 1963 — Article 11
High Courts20 Feb 1919
Bejoy Ratna Roy and Another Vs Bhabani Sundari Dasya
Calcutta High Court · AIR 1919 Cal 678 : 51 Ind. Cas. 392
High Courts20 Feb 1919
Mohendra Nath Mozumdar Vs Nagendra Narain Roy Chowdhury
Calcutta High Court · 50 Ind. Cas. 918
Transfer of Property Act, 1882 — Section 106
High Courts19 Feb 1919
Mritunjoy Gou and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 845
Criminal Procedure Code, 1898 (CrPC) — Section 144, 487Penal Code, 1860 (IPC) — Section 188
High Courts19 Feb 1919
Narendra Nath Sanyal and Others Vs Sheikh Emaman and Others
Calcutta High Court · AIR 1919 Cal 187 : 51 Ind. Cas. 785
High Courts19 Feb 1919
Rakhal Chandra Ghose and Others Vs Mohendra Narain Sen and Others
Calcutta High Court · 51 Ind. Cas. 797
Limitation Act, 1963 — Section 6, 7, 8
High Courts19 Feb 1919
Taran Mandal and Others Vs Raj Chandra Mandal
Calcutta High Court · AIR 1919 Cal 70 : 50 Ind. Cas. 296
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts19 Feb 1919
Uma Charan Biswas Vs Nabin Chandra Mandal
Calcutta High Court · AIR 1919 Cal 95 : 50 Ind. Cas. 319
High Courts19 Feb 1919
Mrityunjoy Gon and Others Vs Shristidhar Mullick
Calcutta High Court · (1919) 02 CAL CK 0010
High Courts18 Feb 1919
Sheikh Dastar Ali and Another Vs Ram Kumar Gopi and Another
Calcutta High Court · 50 Ind. Cas. 378
High Courts17 Feb 1919
In Re: Rai Mohan Shaw and Others
Calcutta High Court · AIR 1919 Cal 103 : 53 Ind. Cas. 175
Presidency Towns Insolvency Act, 1909 — Section 56, 9(b)
High Courts17 Feb 1919
Shaikh Pokan and Others Vs Rajani Kamal Chakravarty and Another
Calcutta High Court · 50 Ind. Cas. 285
High Courts14 Feb 1919
Priya Sundari Dasya Vs Golapdi Sheik and Another
Calcutta High Court · AIR 1919 Cal 294 : 51 Ind. Cas. 534
High Courts14 Feb 1919
Saherali Molla and Others Vs Bhola Molla and Others
Calcutta High Court · 52 Ind. Cas. 265
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts14 Feb 1919
Peary Lal Mullick Vs Surendra Krishna Mitter and Others
Calcutta High Court · 53 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts14 Feb 1919
Brojeswar Banerjee and Another Vs Syama Charan Mandal and Others
Calcutta High Court · AIR 1919 Cal 727 : 50 Ind. Cas. 363
High Courts13 Feb 1919
Sricharan Bhandari Vs Makhan Lal Bhandari and Another
Calcutta High Court · 51 Ind. Cas. 378
High Courts13 Feb 1919
Mohesh Ghose Vs Umesh Chandra Ghose and Others
Calcutta High Court · 51 Ind. Cas. 241