High Courts14 Mar 1919Dismissed
Profulla Kumar Bose and Others Vs Nabo Klshore Rai and Others
Calcutta High Court · (1919) 03 CAL CK 0038
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,613 of 3,203
High Courts14 Mar 1919
Kailash Chandra Banik and Others Vs Latifannessa Khatun and Others
Calcutta High Court · AIR 1919 Cal 278 : 51 Ind. Cas. 556
High Courts14 Mar 1919
Nasir Mandal and Others Vs Satish Chandra Ghosh
Calcutta High Court · 51 Ind. Cas. 154
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c)
High Courts14 Mar 1919
Kamini Kumar Roy and Others Vs Hira Lal Pal Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 773 : 51 Ind. Cas. 736
Transfer of Property Act, 1882 — Section 53, 67
High Courts13 Mar 1919
Abdul Hakim Mia and Others Vs Pana Mia Miaji and Others
Calcutta High Court · AIR 1919 Cal 293 : 51 Ind. Cas. 494
High Courts13 Mar 1919
Kali Saday Ghoshal Vs Siddheswar Banerjee, Chairman, Madral Narayanpur Union
Calcutta High Court · 50 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 133, 37
High Courts13 Mar 1919
Ramgopal Mandal and Others Vs Kumar Kamala Ranjan Roy and Others
Calcutta High Court · 53 Ind. Cas. 955
Limitation Act, 1963 — Section 14
High Courts12 Mar 1919
Parameshwar Daw and Others Vs Ananth Bandhu Daw
Calcutta High Court · AIR 1919 Cal 61 : 51 Ind. Cas. 333
Bengal Tenancy Act, 1885 — Section 167Transfer of Property Act, 1882 — Section 73
High Courts12 Mar 1919
Guru Prasanna Roy Vs Har (Hari) Kumar Majumdar and Another
Calcutta High Court · 50 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts11 Mar 1919
Ambica Nath Roy and Another Vs Moulvi Wajedali Khan Pani and Others
Calcutta High Court · 50 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts11 Mar 1919
Manindra Chandra Nandi Vs Narendra Chandra Lahiri
Calcutta High Court · AIR 1919 Cal 379 : (1919) ILR (Cal) 956
High Courts11 Mar 1919
The Hon''ble Maharaja Manendra Chandra Nandi Vs Narendra Chandra Lahiri
Calcutta High Court · 52 Ind. Cas. 13
High Courts10 Mar 1919
Panchanon Bose and Others Vs Emperor
Calcutta High Court · 52 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 147, 148
High Courts10 Mar 1919
Chandi Charan Mitra Vs Haribola Das
Calcutta High Court · AIR 1919 Cal 199 : (1919) ILR (Cal) 951 : 51 Ind. Cas. 215
High Courts07 Mar 1919
Kripa Sindhu Mukherjee and Others Vs Surendra Nath Banerjee and Others
Calcutta High Court · AIR 1919 Cal 250 : 51 Ind. Cas. 285
Bengal Tenancy Act, 1885 — Section 161, 86
High Courts07 Mar 1919
Abdul Hashim Vs Amar Krishna Saha
Calcutta High Court · AIR 1919 Cal 193 : (1919) ILR (Cal) 887 : 53 Ind. Cas. 121
Transfer of Property Act, 1882 — Section 54
High Courts07 Mar 1919
Aminaddi and Others Vs Tarini Charan Mondal and Others
Calcutta High Court · 52 Ind. Cas. 673
High Courts07 Mar 1919
Golam Sattar and Another Vs Maharaja Sir Prodyat Kumar Tagore Bahadur
Calcutta High Court · 51 Ind. Cas. 933
High Courts07 Mar 1919
Bijoy Krishna Mukherjee Vs Surendra Nath Banerjee
Calcutta High Court · (1919) ILR (Cal) 891
Bengal Tenancy Act, 1885 — Section 161, 86, 86(6)(7)
High Courts07 Mar 1919
Shamsoonessa Bibi Vs Satya Sebak Ghosal and Others
Calcutta High Court · 51 Ind. Cas. 415
Transfer of Property Act, 1882 — Section 106