High Courts11 Dec 1919
Annada Mohan Roy Vs Atul Chandra Chakarbarti Chowdhury and Others
Calcutta High Court · 56 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, 151
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,597 of 3,203
High Courts11 Dec 1919
Ram Chundbr Gouri Shanker Vs Ganputram-Biswanath
Calcutta High Court · 59 Ind. Cas. 539
High Courts10 Dec 1919
Chandmull Goneshmull Vs Dhanraj Ganpatroy
Calcutta High Court · 56 Ind. Cas. 457
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 7 Rule 14
High Courts10 Dec 1919
Mohendra Lal Biswas and Others Vs Jagat Chandra Dey and Others
Calcutta High Court · 59 Ind. Cas. 63
High Courts10 Dec 1919
Gopal Pramanik Kapali, and on his death his heirs and Legal Representatives Janki (Nath) Pramanik Kapali and Others Vs Kali Kanta Ghose, and on his death his heiress and Legal Representative Surnamoyi Dassi
Calcutta High Court · 55 Ind. Cas. 85
Bengal Tenancy Act, 1885 — Section 30
High Courts09 Dec 1919
Anowor Ali Khan and Others Vs Azizor Rahaman Khan
Calcutta High Court · 55 Ind. Cas. 510
High Courts09 Dec 1919
In Re: The Indian Arbitration Act of 1899 In Re: an Arbitration between Baijnath Kalooram and Alibhoy Mahomed
Calcutta High Court · 59 Ind. Cas. 439
High Courts09 Dec 1919Dismissed
Alibhoy Mahomed Vs Baijnath Kalooram
Calcutta High Court · (1919) 12 CAL CK 0012
High Courts09 Dec 1919
Sriram Chandra (Ram Chandra in Vakalutnamah) Sutradhar and Another Vs Dharamdhar Ghose and Others
Calcutta High Court · 55 Ind. Cas. 463
High Courts09 Dec 1919
Abdul Gani Vs Radhika Mohon Dey Sarkar and Hari Mohan Sarkar and Others
Calcutta High Court · 55 Ind. Cas. 249
Bengal Tenancy Act, 1885 — Section 5
High Courts08 Dec 1919
Majaraddin Kabiraj Vs Majibar Rahaman Biswas and Others
Calcutta High Court · 56 Ind. Cas. 248a
High Courts04 Dec 1919
Laduram-Nathmull Vs Nandalal Karuri and Others
Calcutta High Court · 55 Ind. Cas. 747
High Courts03 Dec 1919
Nilkanta Ghose Vs Swarnamoyee Dassi and Others
Calcutta High Court · 56 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Dec 1919
Probodh Chandra Bose Vs Atul Chandra Ganguly and Another
Calcutta High Court · 54 Ind. Cas. 781
Calcutta Municipal Act, 1899 — Section 559(52), 561Penal Code, 1860 (IPC) — Section 40
High Courts02 Dec 1919
Toremull Dilsook Roy Vs Kunj Lall Manohar Dass
Calcutta High Court · 55 Ind. Cas. 766
High Courts02 Dec 1919
G.M. Birla and Co. Vs Johurmull Premsukh
Calcutta High Court · 55 Ind. Cas. 817
High Courts01 Dec 1919
Maulvi Aptapuddin (Aftabuddin in Takalatnama) Ahmed and Others Vs Jogendra Narain Tewari and Others
Calcutta High Court · 55 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182(5)
High Courts28 Nov 1919
Jogesh Chandra Lahiri Vs Emperor
Calcutta High Court · 56 Ind. Cas. 657
Opium Act, 1878 — Section 9