High Courts09 Feb 1920
Ram Kissen Joydoyal Vs Pooran Mull and Others
Calcutta High Court · 56 Ind. Cas. 571
Specific Relief Act, 1877 — Section 42, 54
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,594 of 3,203
High Courts06 Feb 1920
Bejoy Singh Hazari Vs Srimati Mathuriya Debya and Others
Calcutta High Court · 56 Ind. Cas. 97
Civil Procedure Code, 1882 — Section 462Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts06 Feb 1920
Jaharmal-Debi Dutta Firm Vs Birinchi Bhusan Nandi
Calcutta High Court · 56 Ind. Cas. 941
High Courts06 Feb 1920
Raja Promotha Bhusan Deb Roy Bahadur Vs Narendra Bhusan Roy and on his death his heirs and legal representatives Khagendra Bhusan Roy and Others
Calcutta High Court · 56 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 102
High Courts05 Feb 1920
Sailesh Chandra Bose and Another Vs Umesh Chandra Rudra and Others
Calcutta High Court · 57 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 86(7)
High Courts05 Feb 1920
Jatindra Nath Dutta Vs Suresh Chandra Ray Choudhury and Others
Calcutta High Court · 59 Ind. Cas. 181
Contract Act, 1872 — Section 201, 207
High Courts05 Feb 1920Dismissed
Jatindra Nath Dutta Vs Suresh Chandra Roy Chowdhury and Others
Calcutta High Court · (1920) 02 CAL CK 0011
High Courts05 Feb 1920
Gyanendra Nath Paul and Sambhu Chandra Paul and Others Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 234 : 61 Ind. Cas. 532
Land Acquisition Act, 1894 — Section 9
High Courts04 Feb 1920
In Re: Shraghrs, Ltd., (In Liquidation).
Calcutta High Court · 76 Ind. Cas. 678
High Courts04 Feb 1920
Rama Nath Banerjee and Another Vs Raja Raj Narain Chandra Dharaja
Calcutta High Court · 57 Ind. Cas. 722
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts04 Feb 1920
Radhika Mohun Roy Vs Uttam Parbat and Another
Calcutta High Court · 55 Ind. Cas. 432
High Courts04 Feb 1920
Mohsenuddin Ahammad Vs Khabiruddin Ahmed and Others
Calcutta High Court · AIR 1921 Cal 818 : 57 Ind. Cas. 945
High Courts30 Jan 1920
Jagannath Agarwalla Vs Emperor
Calcutta High Court · 57 Ind. Cas. 93
Criminal Procedure Code, 1898 (CrPC) — Section 96
High Courts30 Jan 1920
Jitendra Kumar Pal Chowdhuri Vs Mukshoda Charan Das and Others
Calcutta High Court · 56 Ind. Cas. 1001
High Courts29 Jan 1920
Maharaja Monindra Chandra Nandy Bahadur Vs Chandy Charan Banerjee
Calcutta High Court · 57 Ind. Cas. 211
High Courts28 Jan 1920
Abdul Sheikh Vs Mahamad Ayab
Calcutta High Court · 56 Ind. Cas. 551
Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17
High Courts23 Jan 1920
Sashibala Dasi and Others Vs Kamiksha Nath Dutt and Krista Chandra Dutt and Others
Calcutta High Court · 55 Ind. Cas. 716
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Jan 1920
Bhairab Chandra Bose Vs Anath Nath De and Another
Calcutta High Court · 57 Ind. Cas. 686
Registration Act, 1908 — Section 17
High Courts23 Jan 1920
Kailash Nath Roy Choudhury Vs Kamakhya Charan Chattopadhyaya and Others
Calcutta High Court · 55 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 153