COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,590 of 3,203
J.W. Crewdson and Another Vs Ganesh Das Hari Bux
Calcutta High Court · 60 Ind. Cas. 288
Surendra Nath Banerjee, License Inspector of Howrah Municipality Vs The Manager of W. Lewis and Co.
Calcutta High Court · 58 Ind. Cas. 924
Nafar Chandra Pal Chowdhury and Others Vs Sidhartha Krishna Mozumdar and Others
Calcutta High Court · 58 Ind. Cas. 255
Haramohan Poddar and Another Vs Sudarsan Poddar and Others
Calcutta High Court · AIR 1921 Cal 538 : 66 Ind. Cas. 811
Shambhu Nath Khettri and Others Vs Satish Chandra Mitra
Calcutta High Court · (1920) 03 CAL CK 0002
Pramatha Nath Barat Vs Rai P.C. Lahiri Bahadur
Calcutta High Court · 59 Ind. Cas. 37
Ramesh Chandra Mitter Vs Jogini Mohan Chatterji
Calcutta High Court · 60 Ind. Cas. 946
Prafulla Nath Tagore and Others Vs The Secretary of State for India in Council
Calcutta High Court · 57 Ind. Cas. 29
D.N. Shaha and Co. Vs The Bengal National Bank Ltd.
Calcutta High Court · AIR 1921 Cal 302 : 60 Ind. Cas. 940
Radha Rani Dasi Vs Doyal Chand Mullick and Others
Calcutta High Court · AIR 1921 Cal 785 : 62 Ind. Cas. 222
The Secretary of State for India in Council Vs Jatindra Nath Choudhury and Others
Calcutta High Court · (1920) 03 CAL CK 0025
Roy Jatindra Nath Chowdhury and Another Vs The Secretary of State for India in Council
Calcutta High Court · 58 Ind. Cas. 778
Sarojini Dasi Vs Rajlakshmi Dasi
Calcutta High Court · 60 Ind. Cas. 974
Sambhu Nath Khetri and Others Vs Satish Chandra Mitra
Calcutta High Court · AIR 1921 Cal 363 : 66 Ind. Cas. 49
Emperor Vs Nasiram Mistri and Others
Calcutta High Court · (1920) 03 CAL CK 0001
Jokiram Kaya Vs Ghaneshamdas Kedarnath
Calcutta High Court · 61 Ind. Cas. 380
Amjad Ali Vs Suresh Ranjan Pal and Others
Calcutta High Court · AIR 1921 Cal 426 : 73 Ind. Cas. 706
Surendra Krishna Mondal Vs Sreemati Ranee Dassi
Calcutta High Court · AIR 1921 Cal 677 : 59 Ind. Cas. 814