High Courts23 Apr 1920
Pulin Behary De Vs Satya Charan De and Another
Calcutta High Court · 58 Ind. Cas. 301
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,588 of 3,203
High Courts23 Apr 1920
Kali Das Chakrabarty Vs Sheikh Nasarat
Calcutta High Court · 58 Ind. Cas. 413
Bengal Tenancy Act, 1885 — Section 18, 4
High Courts23 Apr 1920
Kamini Sundari Dasi and Others Vs Prasunna Kumar Sil
Calcutta High Court · 58 Ind. Cas. 662
Bengal Landlord and Tenant Procedure Act, 1869 — Section 6
High Courts23 Apr 1920
Mohiruddin Sarkar Vs The Secretary, Hadal Gramya Rindan Samiti
Calcutta High Court · 57 Ind. Cas. 977
Provincial Insolvency Act, 1920 — Section 5
High Courts23 Apr 1920
Manindra Chandra Nandi Vs Upendra Chandra Hazra
Calcutta High Court · 60 Ind. Cas. 959
Bengal Tenancy Act, 1885 — Section 106, 113
High Courts22 Apr 1920
Ram Gopal Das and Others Vs Jogendra Nath Maity and Others
Calcutta High Court · 57 Ind. Cas. 980
High Courts22 Apr 1920
Chandra Kanta Chakrabarty and Others Vs Adinath Shom and Others
Calcutta High Court · 59 Ind. Cas. 565
High Courts22 Apr 1920
Brahmamoyee Barmani Vs Sheikh Munsur
Calcutta High Court · 58 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 21(1)
High Courts22 Apr 1920
Suresh Chandra Biswas Vs Jogendra Nath Sen
Calcutta High Court · 58 Ind. Cas. 854
High Courts22 Apr 1920
Kiransashi Debi Vs Ananda Chandra Mukherjee and Another
Calcutta High Court · 58 Ind. Cas. 841
High Courts21 Apr 1920
Raja Peary Mohan Mukherjee Vs Arunodoy Ghose and Others
Calcutta High Court · AIR 1921 Cal 349 : 58 Ind. Cas. 581
High Courts21 Apr 1920
Sorman Fakir and Others Vs Molla Abdul Aziz and Others
Calcutta High Court · 57 Ind. Cas. 949
Evidence Act, 1872 — Section 92
High Courts21 Apr 1920
Brojendra Chandra Sarma Vs Prosunna Kumar Dhar and Others
Calcutta High Court · 59 Ind. Cas. 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts20 Apr 1920
Asimuddin Sardar and Others Vs Emperor
Calcutta High Court · 59 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 109, 120B, 306
High Courts20 Apr 1920
Sashi Bhusan Bera Vs Raghunath Mandal and Others
Calcutta High Court · 57 Ind. Cas. 785
High Courts20 Apr 1920
Mohim Chandra De and Others Vs Mohendra Kumar De Sarkar
Calcutta High Court · 57 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 47
High Courts19 Apr 1920
Newajuddin Mondal and Others Vs Raja Sashi Kanta Acharjee Bahadur
Calcutta High Court · 57 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Apr 1920
Krishna Mohan Banerjee and Another Vs A.K. Guha
Calcutta High Court · 57 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 122, 137
High Courts16 Apr 1920
Bati Ram Kolita and Others Vs Sibram Das and Another and Sheoram Kolita and Others
Calcutta High Court · AIR 1921 Cal 271 : 61 Ind. Cas. 405