High Courts13 May 1920
Dhar and Co. Vs Sib Narayan Singh and Others and Sib Narayan Singha
Calcutta High Court · 59 Ind. Cas. 188
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,586 of 3,203
High Courts13 May 1920
Ram Sahay Ram and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 181 : 57 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403(1), 403(2)
High Courts13 May 1920
Lambonath Das Barua Vs Sarunath Dutta Barua and Another
Calcutta High Court · 61 Ind. Cas. 775
High Courts13 May 1920
Dinabandhu Maiti Vs Bishnu Bewa and Others
Calcutta High Court · 60 Ind. Cas. 715
High Courts13 May 1920
Ram Sahay Ram and Others Vs The King-Emperor
Calcutta High Court · (1920) 05 CAL CK 0002
High Courts12 May 1920
Kartic Chandra Chakravarty and Another Vs Gossain Protap Chandra Gir and Another
Calcutta High Court · 66 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 32
High Courts12 May 1920
Dhirendra Kumar Roy Choudhury and Others Vs Radha Charan Roy Choudhury and Others
Calcutta High Court · 57 Ind. Cas. 758
Bengal Tenancy Act, 1885 — Section 155, 23, 25Specific Relief Act, 1877 — Section 54, 55
High Courts12 May 1920
Virjibun Dass Moolji Vs Bissesswar Lal Hargobind and Others
Calcutta High Court · 60 Ind. Cas. 406
High Courts12 May 1920
Bhushan Chandra Pal Vs Narendra Nath Koor and on his Death his Heris and Legal Representatives Dhirendra Nath Koor and Others
Calcutta High Court · 60 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts12 May 1920
Emperor Vs Anant Kumar Banerji and Another
Calcutta High Court · 60 Ind. Cas. 417
High Courts10 May 1920
Kumar Arun Chandra Sinha Bahadur Vs Jogendra Lal Roy and Another
Calcutta High Court · 60 Ind. Cas. 391
High Courts06 May 1920
Binayak Das Acharja Chowdhury and Others Vs Saminuddi alias Saki Matbar and Others
Calcutta High Court · 59 Ind. Cas. 209
Bengal Tenancy Act, 1885 — Section 3(9)
High Courts05 May 1920
Nagendranath Sen Vs Sadhu Ram Mandal and Others
Calcutta High Court · 57 Ind. Cas. 992
High Courts05 May 1920
Jagannath Khan and Others Vs Bajrang Das Agarwala
Calcutta High Court · AIR 1921 Cal 208 : 62 Ind. Cas. 97
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts04 May 1920
Kulendra Kishore Roy Vs Rai Kishori Shaha
Calcutta High Court · AIR 1921 Cal 176 : 62 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 10, Order 9 Rule 12, Order 9 Rule 8
High Courts03 May 1920
Shoroshi Charan Ghose and Others Vs Bhagloo Sah and Another
Calcutta High Court · 57 Ind. Cas. 877
High Courts03 May 1920
Prasanna Kumar Chanda Vs Kuladhar Rakshit by Babu Tara Prasanna Bose
Calcutta High Court · 57 Ind. Cas. 252
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts03 May 1920
Mohabor Rahman Vs Hazi Abdur Rahim
Calcutta High Court · AIR 1921 Cal 210 : 62 Ind. Cas. 115
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Apr 1920
Sudhamani Das by his mother and next Friend and Guardian Srimati Radha Rani Dassya and Another Vs Surat Lal Das and Others
Calcutta High Court · AIR 1921 Cal 727 : 66 Ind. Cas. 628