High Courts25 May 1920
Kala Chand Mukhapadhya and Others Vs Jotindra Nath Chakerbutty and Others
Calcutta High Court · 57 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,584 of 3,203
High Courts25 May 1920
Kumar Birendra Chandra Singh and Manmatha Nath Mullik Vs Mahammad Sole Man
Calcutta High Court · AIR 1921 Cal 449 : 68 Ind. Cas. 491
High Courts25 May 1920
Sm. Bhushanmani Dasi Vs Prafulla Krista Deb Bahadur and Others
Calcutta High Court · 60 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 May 1920
Jogendra Chandra Kar and Another Vs Syam Sunder Das
Calcutta High Court · 57 Ind. Cas. 798
High Courts25 May 1920
Hemendra Mohan Khashnabis Vs Noresh Chandra Bhattacharjee and Others
Calcutta High Court · 62 Ind. Cas. 418
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5(2)
High Courts25 May 1920Allowed
Hemendra Mohon Khasnobis Vs Dharaninath Chanda Roy
Calcutta High Court · (1920) 05 CAL CK 0011
High Courts21 May 1920
Janaki Nath Sarkar Vs Innatennessa Bibi and Others
Calcutta High Court · 57 Ind. Cas. 763
High Courts21 May 1920
Nanda Kumar Majumdar and Nanda Kumar Majumdar Vs Dinabandhu Nandi and Others and Umed Raja Bhuia and Another
Calcutta High Court · 59 Ind. Cas. 748
Bengal Tenancy Act, 1885 — Section 49, 85(2)
High Courts21 May 1920
Manujendra Dutt Choudhury Vs Beswanath Roy and Another
Calcutta High Court · 59 Ind. Cas. 277
High Courts21 May 1920
Balai Chand Pal Vs Panchu Gopal Seal and Others
Calcutta High Court · 59 Ind. Cas. 319
High Courts20 May 1920
Ashiruddin Mohammad Vs Taher Mohammad and Others
Calcutta High Court · 59 Ind. Cas. 306
High Courts20 May 1920
Jogendra Kumar Nag and Another Vs Emperor
Calcutta High Court · 57 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 117
High Courts20 May 1920
Bhut Nath Chatterjee and Others Vs Mathura Mohan Naskar and on his Death his heirs and Legal Representatives Rama Nath Naskar and Others
Calcutta High Court · AIR 1921 Cal 199 : 57 Ind. Cas. 1004
High Courts20 May 1920
Srimati Moto (Motomoyi in Vakalatnama) Dasi and Others Vs Behari Lal Chongdor and Others
Calcutta High Court · 59 Ind. Cas. 772
Limitation Act, 1963 — Article 11A(1)
High Courts20 May 1920
Upendra Krishna Mondal in his own right and as Executor to the Estate of Late Kali Krishna Mandal and Gopi Krishna Mondal Vs Naba Krishna Mondal and Others
Calcutta High Court · 62 Ind. Cas. 615
Contract Act, 1872 — Section 70Limitation Act, 1963 — Article 120
High Courts20 May 1920
Bipin Behari Saha Vs Charu Chandra Ghose and on his death his Heirs and Legal Representatives Soshi Bhusan Ghose and Others
Calcutta High Court · AIR 1921 Cal 816 : 60 Ind. Cas. 753
High Courts20 May 1920
Bhairab Chandra Mondal and Others Vs Jiban Krishna Mondal and Others
Calcutta High Court · AIR 1921 Cal 748 : 60 Ind. Cas. 819
Transfer of Property Act, 1882 — Section 43
High Courts20 May 1920
Abhoy Charan Dutta and on his death his Heirs and Legal representatives Surendra Nath Dutta and Others Vs Monoranjan Rai Choudhury and on his death his Heirs and Legal representatives Lukha Kanta Roy and Others
Calcutta High Court · 60 Ind. Cas. 510
High Courts20 May 1920
Bhutnath Jana Vs Tara Chand Jana and Others
Calcutta High Court · AIR 1921 Cal 551 : 59 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4