High Courts03 Jun 1920
Samsul Nehar Bibi Vs Moulvi Mohiud-din-Ahmad and Others
Calcutta High Court · AIR 1921 Cal 225 : 59 Ind. Cas. 355
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,583 of 3,203
High Courts03 Jun 1920
Nityananda Sarkar and on his death his heir and Legal representative Kali Krishna Sircar by his next friend and guardian Bhuban Mohan Mazoomdar Vs Hari Mohan Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 750
Bengal Tenancy Act, 1885 — Section 12
High Courts03 Jun 1920
Sashi Bhusan Bose and Others Vs Parasulla Mullick
Calcutta High Court · 64 Ind. Cas. 721
High Courts02 Jun 1920
Atul Chandra Kundu Vs Sarat Chandra Laha
Calcutta High Court · 59 Ind. Cas. 215
High Courts02 Jun 1920
Domai Bara Medhi Vs Kereo Kolita and Others
Calcutta High Court · 62 Ind. Cas. 444
High Courts02 Jun 1920
Hari Abdullah and Another Vs Safiullah
Calcutta High Court · 64 Ind. Cas. 204
Specific Relief Act, 1877 — Section 21
High Courts02 Jun 1920
Sharajini Dasi Vs Kazi Abdul and Others
Calcutta High Court · 60 Ind. Cas. 452
High Courts02 Jun 1920
Hari Prosad Roy Chowdhury Vs Rama Prosad Rai Chowdhury
Calcutta High Court · 60 Ind. Cas. 414
High Courts02 Jun 1920
Gosta Behari Pramanick and Others Vs Atar Sundari Dasi
Calcutta High Court · 62 Ind. Cas. 94
High Courts02 Jun 1920
Kailash Chandra Bhowmik Vs Chandra Kanta Bhowmik and Others
Calcutta High Court · 62 Ind. Cas. 651
High Courts01 Jun 1920
Srimati Benodini Hazrani Vs Susthu Hazrani and Others
Calcutta High Court · 57 Ind. Cas. 740
High Courts01 Jun 1920
Kamini Kumar Chandra the Chairman of the Silchar Municipality Vs Rebati Raman Das
Calcutta High Court · AIR 1921 Cal 346 : 60 Ind. Cas. 756
High Courts31 May 1920
Killing Valley Tea Co. Ltd. Vs Secretary of State for India
Calcutta High Court · (1920) 05 CAL CK 0070
High Courts31 May 1920
Kedar Nath Chowdhury Vs Dwijendra Narain Roy and Others
Calcutta High Court · 57 Ind. Cas. 756
Bengal Tenancy Act, 1885 — Section 153
High Courts31 May 1920
Killing Valley Tea Company Limited Vs Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 40 : 61 Ind. Cas. 107
Income Tax Act, 1918 — Section 3(1), 51
High Courts28 May 1920
Abdul Ohad and Another Vs Amdali Gazi and Others
Calcutta High Court · AIR 1921 Cal 248 : 57 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 May 1920
Aminulla Chowdhury and Others Vs Mahabat Ali and Others
Calcutta High Court · AIR 1921 Cal 519 : 60 Ind. Cas. 457
High Courts26 May 1920
Jainaddin and Others Vs Salimaddin Munshi and Others
Calcutta High Court · 57 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts26 May 1920
The Midnapore Zemindary Company Limited Vs Enatulla Sarkar, and On his death his Hairs and Legal Represetatives Janman Bewa and Others
Calcutta High Court · 62 Ind. Cas. 60