High Courts19 May 1920
Khetra Nath Mondal, and on his Death his Heirs and Legal Representatives Harendra Nath Mondal and Another Vs Lakhan Sardar and Others and Dahari Bunani
Calcutta High Court · 59 Ind. Cas. 442
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,585 of 3,203
High Courts19 May 1920
(Mahamad) Mehdiali Khan Panee by his next friend Mahamed Haidar Ali Khan Panee Vs Basiruddin Choudhury and Others
Calcutta High Court · 57 Ind. Cas. 956
High Courts19 May 1920
Shabed Ali Mia Vs Mahammad Fazlar Rahaman Choudhury
Calcutta High Court · 57 Ind. Cas. 954
High Courts19 May 1920
Sripat Singh and Others Vs Maharaja Sir Prodyat Kumar Tagore and Others
Calcutta High Court · AIR 1921 Cal 219 : 57 Ind. Cas. 810
Provincial Insolvency Act, 1920 — Section 10, 24(3), 47
High Courts19 May 1920
Inu Manual and Others Vs Kumar Bimalendu Boy Bahadur
Calcutta High Court · 59 Ind. Cas. 337
Bengal Tenancy Act, 1885 — Section 22
High Courts19 May 1920
Kamini Keshore Sen Choudhuri Vs Sri Parbartya Tipperah Raj (Moharaja Birendra Kissore Manikya Bahadur) and Others
Calcutta High Court · 60 Ind. Cas. 434
High Courts19 May 1920Dismissed
Nafar Chandra Chatterjee and Another Vs Kailash Chandra Mondal and Others
Calcutta High Court · (1920) 05 CAL CK 0012
High Courts18 May 1920
Kalibrohma Mukerjee and Others Vs Moulvi Sayidar Rahaman and Others
Calcutta High Court · 57 Ind. Cas. 986
High Courts18 May 1920
Dinesh Chandra Shaha heir of late Debnath Shaha by his adoptive Mother and Next friend Gopeswari Dasya and Others Vs Safer Ali Mandal and Another
Calcutta High Court · 60 Ind. Cas. 693
High Courts18 May 1920
Abhoya Chandra Ghosh and Others Vs Raj Kumar Ghosh and Others
Calcutta High Court · 60 Ind. Cas. 504
High Courts18 May 1920
Haran Chandra Barai and Others Vs Hari Charan Barai and Others
Calcutta High Court · 61 Ind. Cas. 899
High Courts17 May 1920
Srimati Bhagabati Debya Chowdhurani and Others Vs Babu Nilkantha Chatterjee, Common Manager, Bhitarbanda Estate.
Calcutta High Court · 59 Ind. Cas. 191
High Courts17 May 1920
Golak Bihari Bhowmik by his Father and Next friend Benode Behari Bhowmik Vs Hon''ble Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · 60 Ind. Cas. 86
High Courts17 May 1920Dismissed
Kalidas Roy Vs Girindra Mohan Bakshi
Calcutta High Court · (1920) 05 CAL CK 0039
High Courts17 May 1920
Mathura Debya and Others Vs Bejoy Singh Hazari
Calcutta High Court · 62 Ind. Cas. 627
High Courts14 May 1920
Phaindhar Sarma Vs Jibakrista Sarma and Others
Calcutta High Court · 64 Ind. Cas. 260
High Courts14 May 1920
Srimati Sari alias Saradamayi Debi Vs Srimati Sailabala Dasi
Calcutta High Court · 59 Ind. Cas. 788
Transfer of Property Act, 1882 — Section 107
High Courts14 May 1920
Janada Gobinda Choudhury and Others Vs Bonomali Saha and Others
Calcutta High Court · 57 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 105
High Courts14 May 1920
Ashutosh Mullick and Others Vs The Secretary of State for India in Council
Calcutta High Court · 57 Ind. Cas. 302
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12
High Courts14 May 1920
Srimati Abeda Khatun and Others Vs Majubali Chowdhury and Others
Calcutta High Court · AIR 1921 Cal 455 : 59 Ind. Cas. 760
Bengal Tenancy Act, 1885 — Section 105, 109, 109A