High Courts30 Apr 1920
Kali Charan Kapali and Others Vs Abdul Laskar and Others
Calcutta High Court · 58 Ind. Cas. 928
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,587 of 3,203
High Courts30 Apr 1920
Kamini Kumar Bhoumik Vs Protap Chandra Bhoumik and Others and Jasudalal Banikya and Others
Calcutta High Court · AIR 1921 Cal 382 : 66 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47
High Courts29 Apr 1920
Sasanka Sekhar Banerjee Vs Sudhangsu Mohan Ganguli
Calcutta High Court · AIR 1921 Cal 91 : 59 Ind. Cas. 572
Bengal Municipal Act, 1932 — Section 363, 6(14)Public Health Act, 1875 — Section 264
High Courts29 Apr 1920
Rai Kiran Chandra Rai Bahadur and Others Vs Bono Behari Datta and Others Bana Behari Dutt and Another Vs Rai Kiran Chandra Rai Bahadur and Others Bana Behari Dutt and Another Vs Narendra Bhusan Rai and Others
Calcutta High Court · 59 Ind. Cas. 752
Evidence Act, 1872 — Section 44
High Courts29 Apr 1920
Peary Mohun Choudhury Vs Rasik Chandra Dhubi and Others
Calcutta High Court · 58 Ind. Cas. 543
High Courts29 Apr 1920
Jatindra Mohon Lahiri and Others Vs Abdul Aziz Meah and Others
Calcutta High Court · 59 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts29 Apr 1920
Baikuntha Nath Sorma and Another Vs Chaitanya Charan Chaudhury and Others
Calcutta High Court · 57 Ind. Cas. 994
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 118
High Courts29 Apr 1920
Panchoo Kapali and Others Vs Jajneswar Majhi and Others
Calcutta High Court · 58 Ind. Cas. 844
Bengal Tenancy Act, 1885 — Article 3, 185(2)
High Courts29 Apr 1920
Protap Chandra Pal Vs Nityananda Nag
Calcutta High Court · 57 Ind. Cas. 751
Bengal Tenancy Act, 1885 — Section 49
High Courts29 Apr 1920
Sahar Munshi, Garibulla Sheikh and Abu Sheikh Vs Jnanada Sundari Roy
Calcutta High Court · 57 Ind. Cas. 998
Bengal Tenancy Act, 1885 — Section 29
High Courts29 Apr 1920
In Re: Babu Chandi Charan Mitter
Calcutta High Court · 57 Ind. Cas. 931
Legal Practitioners Act, 1879 — Section 13(f)
High Courts28 Apr 1920
Emperor Vs Shasi Bhusan Maity
Calcutta High Court · 58 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts28 Apr 1920
Raja Nirod Chandra Singh Sarma and Others Vs Harihar Chakravarti Chowdhury and Others
Calcutta High Court · 58 Ind. Cas. 867
Bengal Tenancy Act, 1885 — Section 106Letters Patent Act, 1865 — Clause 15
High Courts28 Apr 1920Allowed
Bhupendra Chandra Singha and Others Vs Harihar Chackravarti and Others
Calcutta High Court · (1920) 04 CAL CK 0008
High Courts27 Apr 1920
Kasimuddin Nasya and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 934
Penal Code, 1860 (IPC) — Section 395
High Courts27 Apr 1920
Promotha Nath Pal Choudhary Vs Sourav Dasi Chowdhurani and Another
Calcutta High Court · 58 Ind. Cas. 327
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts27 Apr 1920
Jotendra Nath Chakrabarti and Others Vs Gobinda Chandra Chakrabarti and Others
Calcutta High Court · 57 Ind. Cas. 813
High Courts27 Apr 1920
Gopeswar Pyne Vs Hem Chandra Bose and Others
Calcutta High Court · 57 Ind. Cas. 226
Letters Patent Act, 1865 — Clause 15
High Courts26 Apr 1920
Norendra Nath Koer Vs Bhusan Chandra Pal
Calcutta High Court · 57 Ind. Cas. 375