High Courts15 Apr 1920
Haladhar Mitra Chowdhuri Vs Prafulla Nath Tagore and Others
Calcutta High Court · 57 Ind. Cas. 892
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,589 of 3,203
High Courts15 Apr 1920
Abdul Karim Dhali Vs Nur Mohammed
Calcutta High Court · 57 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Apr 1920
Tikam Chand Santokchand Vs Santokchand Singhi
Calcutta High Court · 59 Ind. Cas. 218
High Courts14 Apr 1920
Hrishikesh Das and Another Vs Lal Mohan Das and Others
Calcutta High Court · 57 Ind. Cas. 890
High Courts14 Apr 1920
Kala Nath Barman and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 236Penal Code, 1860 (IPC) — Section 143, 363
High Courts12 Apr 1920
Aminuddin Mullick Vs Atormoni Dasi and Others
Calcutta High Court · 57 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Section 37, 38
High Courts12 Apr 1920
Abdul Foatim Mohamed Vs Ijjatannessa Khatun and Others
Calcutta High Court · 57 Ind. Cas. 782
Trusts Act, 1882 — Section 73, 74
High Courts09 Apr 1920
Jogesh Chandra Mandal Vs Chinta Mani Prodhan and Others
Calcutta High Court · 57 Ind. Cas. 951
High Courts08 Apr 1920
Rani Mina Kumari Saheba, and on her Death her heir and Legal Representative Maharaj Bahadur Singh Vs Ahorddi Sheikh and Others
Calcutta High Court · 57 Ind. Cas. 848
High Courts07 Apr 1920
Constance Catherine Moreno Vs Henry William Bunn Moreno
Calcutta High Court · 57 Ind. Cas. 216
Divorce Act, 1869 — Section 10, 12, 13, 14
High Courts07 Apr 1920Dismissed
Surendra Krishna Mondal Vs Sm. Ranee Dassi
Calcutta High Court · (1920) 04 CAL CK 0035
High Courts07 Apr 1920
Dina Nath Law Vs Metharam Navalrai and Co.
Calcutta High Court · 64 Ind. Cas. 785
Evidence Act, 1872 — Section 92
High Courts06 Apr 1920
Jogesh Chandra Roy Vs Makbul Ali
Calcutta High Court · AIR 1921 Cal 474 : 60 Ind. Cas. 984
Evidence Act, 1872 — Section 35
High Courts26 Mar 1920
Dasarathi Chatterjee and Others Vs Asit Mohan Ghosh Maulik Shebait of God Radha Gobinda Deb Thakur
Calcutta High Court · 59 Ind. Cas. 126
Limitation Act, 1963 — Section 7
High Courts25 Mar 1920
Hemanta Kumar Bose Vs Punchananchakravarti and Others
Calcutta High Court · 57 Ind. Cas. 762
High Courts24 Mar 1920
Lal Mammud Talukdar and Others Vs Ayejuddi Sheikh
Calcutta High Court · 57 Ind. Cas. 972
Evidence Act, 1872 — Section 110
High Courts24 Mar 1920
Jogendra Nath Chakrabarty Vs Dinkar Ram Krishna Chettel Plaintiff, and Nagendra Nath Chakrabarty
Calcutta High Court · AIR 1921 Cal 644 : 66 Ind. Cas. 752
Evidence Act, 1872 — Section 116
High Courts24 Mar 1920
Kristo Das Roy and Another Vs Behari Lal Sikdar and Another
Calcutta High Court · 57 Ind. Cas. 900
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2