High Courts29 Jun 1920
Hem Chandra Chowdhury Vs Chandra Mohan Namodas and Others
Calcutta High Court · 60 Ind. Cas. 204
Eastern Bengal and Assam Tenancy Amendment Act, 1908 — Section 147A
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,581 of 3,203
High Courts29 Jun 1920
In Re: Nafar Chandra Dome (Mondal)
Calcutta High Court · 60 Ind. Cas. 321
Legal Practitioners Act, 1879 — Section 36, 36(1)
High Courts29 Jun 1920
Chandra Mohan Ghorai and Others Vs Prosunna Kumar Maity
Calcutta High Court · 64 Ind. Cas. 259
High Courts28 Jun 1920
Khaja Samshudin alias Khaja Suekroo Vs Pyari Lal Das, Chairman, Dacca Municipality and Others
Calcutta High Court · AIR 1921 Cal 161 : 60 Ind. Cas. 498
High Courts25 Jun 1920
Banga Chandra Pal and Syama Charan Pal and Others Vs Kailash Chandra Pal and Others
Calcutta High Court · 58 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 182
High Courts24 Jun 1920
Durga Charan Acharjee Vs Khandakar Enamol Huq and Others
Calcutta High Court · 60 Ind. Cas. 762
High Courts23 Jun 1920
Kumud Nath Chakravarty and Others Vs Ajoo Pramanik and Others
Calcutta High Court · 57 Ind. Cas. 915
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts22 Jun 1920
Mahommed Ayejuddin Mia and Others Vs Maharajah Bahadur Sir Prodyot Kumar Tagore and The Secretary of State for India in Council, Mortgage in Vakalatnamah by Mr. Mackay, Manager, Tagore Raj Estate
Calcutta High Court · 61 Ind. Cas. 503
Bengal Tenancy Act, 1885 — Section 106Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 116, 117
High Courts21 Jun 1920
Entazuddi Sheikh Vs Ram Krishna Banik and Others
Calcutta High Court · 60 Ind. Cas. 745
High Courts21 Jun 1920
Surendra Nath Ghosh and Another Vs Keshab Lal Ghosh and Others
Calcutta High Court · AIR 1921 Cal 559 : 59 Ind. Cas. 778
High Courts17 Jun 1920
Emperor Vs Saberali Sarkar
Calcutta High Court · 57 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 323, 325
High Courts17 Jun 1920
Satyaranjan Sen Gupta Vs Mohammad Sarfaraj and Others
Calcutta High Court · 57 Ind. Cas. 819
Criminal Procedure Code, 1898 (CrPC) — Section 438Forest Act, 1927 — Section 41
High Courts16 Jun 1920
Jnanendra Krishna Bose Vs Sinclair Murray Co.
Calcutta High Court · AIR 1921 Cal 255 : 66 Ind. Cas. 741
Arbitration Act, 1899 — Section 19
High Courts15 Jun 1920
Matiwor Rasuk (Rasul in Vakalutnana) Alikar Rasul and Others Vs Dhanu Molla, and after his death his heirs and Legal Representatives and Hosenuddi and Others Matiwor Rasul and Others Vs Bango Bepari and on his death his heirs and Legal Representatives and Sunder Ali and Others
Calcutta High Court · 59 Ind. Cas. 963
Estates Partition Act, 1897 — Section 54Evidence Act, 1872 — Section 35
High Courts15 Jun 1920
Hurmukhroy Ram Chunder Vs The Japan Cotton Trading Co., Ld.
Calcutta High Court · 66 Ind. Cas. 342
High Courts15 Jun 1920
Manindra Chandra Nandy and Others Vs Aswini Kumar Acharyya
Calcutta High Court · AIR 1921 Cal 185 : 60 Ind. Cas. 337
High Courts15 Jun 1920
Nilratan Mitra and Others Vs Abdul Gofur Gaze and Others
Calcutta High Court · 59 Ind. Cas. 3
Stamp Act, 1899 — Section 36
High Courts15 Jun 1920
Sourendra Mohan Sinha Vs Murari Lal Sinha and Others
Calcutta High Court · AIR 1921 Cal 222 : 59 Ind. Cas. 581