High Courts05 Jul 1920
Kumud Ban Mohunt Vs Tripura Charan Choudhury and Others
Calcutta High Court · AIR 1921 Cal 783 : 60 Ind. Cas. 464
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,580 of 3,203
High Courts05 Jul 1920Allowed
Mohesh Dutta Sukla and Others Vs Sheikh Basir alias Dhurua
Calcutta High Court · (1920) 07 CAL CK 0056
High Courts05 Jul 1920
Chairman of the Commissioners of the Joynagar Municipality Vs Srimati Sailabala Dutta and Others
Calcutta High Court · AIR 1921 Cal 485 : 61 Ind. Cas. 511
Bengal Municipal Act, 1932 — Section 85, 87
High Courts05 Jul 1920
Radha Raman Saha Banikya Vs Sitanath Banikya and Others
Calcutta High Court · 60 Ind. Cas. 738
High Courts05 Jul 1920
Hari Nath Bandopadhya Vs Promatha Nath Dey Chowdhury and Others
Calcutta High Court · AIR 1921 Cal 127 : 64 Ind. Cas. 747
Registration Act, 1908 — Section 3
High Courts05 Jul 1920
Harish Chandra Guha Vs Nripendra Coomar Chakravarti and Others
Calcutta High Court · 59 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts02 Jul 1920
Ali Mohammad Mondal and Others Vs Fakiruddi Munshi and Others
Calcutta High Court · 59 Ind. Cas. 643
Bengal Tenancy Act, 1885 — Section 106Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 Jul 1920
Ambika Charan Hazra Vs Bhani Ram Rathi and Others
Calcutta High Court · 64 Ind. Cas. 219
High Courts02 Jul 1920
Surendra Nath Chatterjee Vs Jogendra Nath Adhikari
Calcutta High Court · (1920) 07 CAL CK 0052
Contract Act, 1872 — Section 16, 74
High Courts02 Jul 1920
Roy Jatindranath Chowdhury and Others Vs Ajodhaya Nath Nandi and Others
Calcutta High Court · 60 Ind. Cas. 743
High Courts01 Jul 1920
Bali Debya Vs Kariman Halvai and Another
Calcutta High Court · 60 Ind. Cas. 750
High Courts01 Jul 1920
Kadir Buksha Mia Vs Raichernessa Shahebani and Others
Calcutta High Court · 62 Ind. Cas. 766
High Courts01 Jul 1920Dismissed
Rajani Kanta Das Vs Purna Chandra Kundu
Calcutta High Court · (1920) 07 CAL CK 0047
High Courts01 Jul 1920
Harising Nehal Chand Vs Kankinarah Co., Ltd.
Calcutta High Court · AIR 1921 Cal 45 : 66 Ind. Cas. 389
Arbitration Act, 1940 — Section 14Common Law Procedure Act, 1864 — Section 8
High Courts30 Jun 1920
Molla Ataul Huq Vs The Chairman of the Manicktola Municipality
Calcutta High Court · AIR 1921 Cal 85 : 57 Ind. Cas. 960
Bengal Municipal Act, 1884 — Section 15Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
High Courts30 Jun 1920
Bidhumukhi Dasi and Others Vs Bhaba Sundari Dasi and Kala Kuti Bibi and Others Umesh Chandra Sur and Another Vs Bhaba Sundari Dasi and Kshitish Chandra Chatterjee and Others
Calcutta High Court · 59 Ind. Cas. 868
Bengal Tenancy Act, 1885 — Section 167, 65
High Courts30 Jun 1920
Rash Behari Chowdhury Vs Upendra Nath Saha and Others
Calcutta High Court · 64 Ind. Cas. 711
High Courts30 Jun 1920
Reaj-ud-din Dalal Vs The Secretary of State for India in Council Shahanutulla Mia and Others Vs Bhaby Mahmud Sarkar and Others
Calcutta High Court · 60 Ind. Cas. 759
High Courts30 Jun 1920
Bhairab Chandra Koley and Another Vs Kali Charan Dhara and Others
Calcutta High Court · 61 Ind. Cas. 106
High Courts29 Jun 1920
Sabjan Manual Vs Haripado Saha and Others
Calcutta High Court · AIR 1921 Cal 599 : 66 Ind. Cas. 103
Bengal Tenancy Act, 1885 — Section 137, 167