High Courts15 Jul 1920
Mohammad Kazimuddin Chowdhury Vs Sreemutly Sobha Khatun and Others
Calcutta High Court · 60 Ind. Cas. 689
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,579 of 3,203
High Courts15 Jul 1920
Durga Priya Choudhury Vs Hazra Gain and Others
Calcutta High Court · AIR 1921 Cal 345 : 62 Ind. Cas. 453
High Courts15 Jul 1920
Kali Narayan Roy Choudury and Others Vs Haran Chandra Ghose and Others
Calcutta High Court · 62 Ind. Cas. 714
High Courts15 Jul 1920Allowed
Burendra Nath Bose Vs Aghore Nath Bose
Calcutta High Court · (1920) 07 CAL CK 0017
High Courts15 Jul 1920
Kumari Dasya Vs Rani Hemanta Kumar Debi and Others
Calcutta High Court · 60 Ind. Cas. 402
High Courts15 Jul 1920
Surendra Nath Bose and Others Vs Aghore Nath Bose and Others
Calcutta High Court · AIR 1921 Cal 534 : 62 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts15 Jul 1920
Ujir Ali Sirdar Vs Shadhai Behara and Others
Calcutta High Court · 68 Ind. Cas. 1003
Bengal Tenancy Act, 1885 — Section 18A
High Courts14 Jul 1920
Abdul Kader Vs Mon Mohan Gope
Calcutta High Court · AIR 1921 Cal 149 : 66 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379
High Courts13 Jul 1920
Aloke Mohan Saha Vs The Narayanganj Municipality
Calcutta High Court · 59 Ind. Cas. 137
Bengal Municipal Act, 1932 — Section 202
High Courts13 Jul 1920
Meajan Mondal Vs Jogendra Nath De and Others
Calcutta High Court · AIR 1921 Cal 81 : 63 Ind. Cas. 949
High Courts13 Jul 1920
Satis Chandra Ckakrabarti Vs Ram Dayal De
Calcutta High Court · AIR 1921 Cal 1 : 59 Ind. Cas. 143
Criminal Procedure Code, 1898 (CrPC) — Section 185, 403Penal Code, 1860 (IPC) — Section 181, 193, 499, 500
High Courts12 Jul 1920
Srimati Gol Asmater Khatun and Others Vs Nawab Khajeh Habibulla and Others
Calcutta High Court · 64 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts09 Jul 1920
Mahamud Masor Mahmud Mea Vs Zafur Mahmud ahd Ors.
Calcutta High Court · 62 Ind. Cas. 702
Evidence Act, 1872 — Section 95
High Courts09 Jul 1920
Moti Lal Pal Choudhury in his own right and as Executor and Administrator to the estate of late Mahima Chandra Pal Choudhury and Others Vs Chandra Coomar Sen and on his death his Heirs and Legal Representatives Satya Prosunna Sen Sarcar and Others and Chittaranjan Sen and Others
Calcutta High Court · 60 Ind. Cas. 312
Limitation Act, 1908 — Article 143, 14Transfer of Property Act, 1882 — Section 111(g)
High Courts08 Jul 1920
Hon''ble Sir Bijoy Chand Mahatap, Maharajadhiraj Bahadur Vs Asutosh Chakrabarty and Lalmoni Lahiri and Others
Calcutta High Court · 62 Ind. Cas. 73
High Courts08 Jul 1920
Gour Chandra Das and Another Vs Mon Mohini Dasi
Calcutta High Court · AIR 1921 Cal 142 : 62 Ind. Cas. 476
High Courts07 Jul 1920
Khitipati Roy Vs Dharani Mohan Mookerjee
Calcutta High Court · AIR 1921 Cal 229 : 64 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132
High Courts07 Jul 1920
Moesh Chandra De Vs Kali Kanta and Others
Calcutta High Court · 60 Ind. Cas. 708
High Courts06 Jul 1920
Chaitanya Krishna Mandal Vs Soudhyamoni Dasi and Others
Calcutta High Court · AIR 1921 Cal 555 : 64 Ind. Cas. 773