High Courts04 Aug 1920
Nripendra Kumar Dutta, Receiver to the Estate of Late Gobinda Lal Das Chowdhuri Vs Nikunja Behari Das Chowdhuri and Others
Calcutta High Court · 63 Ind. Cas. 843
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,577 of 3,203
High Courts04 Aug 1920
Nibaran Chandra Sen Gupta and Another Vs Sashi Bhusan Sen and Another
Calcutta High Court · 60 Ind. Cas. 729
High Courts04 Aug 1920Allowed
Haran Sheikh and Others Vs Ramesh Chandra Bhuttacharjee and Others
Calcutta High Court · (1920) 08 CAL CK 0001
High Courts02 Aug 1920
Sudhanya Santra and Another Vs Basanta Kumar Sarkar and Another
Calcutta High Court · 61 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 153
High Courts02 Aug 1920
Sheikh Rahimmaddi Vs Emperor at the Prosecution of Dwarka Nath Basistha
Calcutta High Court · 61 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts30 Jul 1920
Krishna Lal Dhar Administrator to the estate of the late Mohendra Nath Dhar Vs Profulla Kumar Dhar on behalf of himself and his Brother Probodh Kumar Dhar
Calcutta High Court · 60 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 406
High Courts30 Jul 1920
Mukbul Ali Vs Emperor
Calcutta High Court · 59 Ind. Cas. 133
Opium Act, 1878 — Section 9(c)
High Courts29 Jul 1920
Karim Sheikh and Others Vs Afajuddi Sheikh
Calcutta High Court · AIR 1921 Cal 330 : 64 Ind. Cas. 805
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4
High Courts29 Jul 1920
Balaram Guria and on his Death his Heir and Legal Representative Sankar Chandra Gauria by his next Friend Chaitanya Guria and Others Vs Syama Charan Mondal and Others
Calcutta High Court · 60 Ind. Cas. 298
High Courts29 Jul 1920
Apurba Krishna Roy Vs Srimati Atarmani Dassi
Calcutta High Court · (1920) 07 CAL CK 0011
High Courts29 Jul 1920
Hem Chandra Dutta Vs Girindra Chandra Chaudhury
Calcutta High Court · AIR 1921 Cal 403 : 60 Ind. Cas. 797
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts29 Jul 1920
Haripada Ghose and Others Vs Nirod Krishna Ghose and Others
Calcutta High Court · AIR 1921 Cal 383 : 61 Ind. Cas. 687
Transfer of Property Act, 1882 — Section 118
High Courts28 Jul 1920
Sadat Ali and Others Vs Emperor
Calcutta High Court · 58 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts28 Jul 1920
Amar Chand Roy Vs Prasanna Dasi
Calcutta High Court · AIR 1921 Cal 603 : 61 Ind. Cas. 529
Bengal Tenancy Act, 1885 — Section 11, 13(a), 18, 85
High Courts28 Jul 1920
Shew Khelaon Ram Kalwar Vs Nayan Bepari
Calcutta High Court · 60 Ind. Cas. 431
High Courts28 Jul 1920
Mrigendra Nath Saha and Others Vs Krishna Chandra Saha and Others
Calcutta High Court · AIR 1921 Cal 355 : 61 Ind. Cas. 201
High Courts26 Jul 1920
Raja Sati Prosad Gorga Bahadur and Others Vs Sanatan Dhara and Others
Calcutta High Court · 61 Ind. Cas. 549
Bengal Tenancy Act, 1885 — Section 105, 105(1), 188
High Courts26 Jul 1920
Budhu Ahir Vs Emperor
Calcutta High Court · AIR 1921 Cal 356 : 62 Ind. Cas. 179
Criminal Procedure Code, 1898 (CrPC) — Section 118Penal Code, 1860 (IPC) — Section 323
High Courts23 Jul 1920
Nibaran Chandra Dutt Vs Martin and Co. and Another
Calcutta High Court · 58 Ind. Cas. 408
Limitation Act, 1908 — Section 5