High Courts12 Aug 1920
Nibaran Chandra Mukherjee Vs Sital Chandra Bag
Calcutta High Court · AIR 1921 Cal 201 : 62 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 203
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,576 of 3,203
High Courts12 Aug 1920
Hari Mohan Modak Vs Rameswar Das and Others
Calcutta High Court · 64 Ind. Cas. 737
High Courts11 Aug 1920
Haran Sheikh and Others Vs Ramesh Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1921 Cal 622 : 62 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Letters Patent Act, 1865 — Clause 15
High Courts11 Aug 1920
Upendra Nath Saha Vs Adhar Chandra Saha and Others
Calcutta High Court · 63 Ind. Cas. 436
High Courts11 Aug 1920
Sheikh Kalu Sharif and Others Vs Abhoy Charan Karmokar
Calcutta High Court · 62 Ind. Cas. 445
High Courts10 Aug 1920
Har Chandra Roy and Others Vs Mohamad Hasim and Others
Calcutta High Court · AIR 1921 Cal 554 : 66 Ind. Cas. 312
High Courts10 Aug 1920
Kandarpa Nag Vs Banwari Lal Nag and Others
Calcutta High Court · AIR 1921 Cal 356(1) : 60 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Aug 1920
Nilu Roy Vs Asirbad Mandal and Another
Calcutta High Court · AIR 1921 Cal 321 : 60 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts09 Aug 1920
Rash Behari Saha Vs Phani Bhusan Haldar
Calcutta High Court · (1920) 08 CAL CK 0043
High Courts09 Aug 1920
Surendra Nath Saha and Others Vs Nakoor Chandra Chakravarty and Others
Calcutta High Court · 64 Ind. Cas. 716
Bengal Tenancy Act, 1885 — Section 182, 76
High Courts06 Aug 1920
Tara Prosanna Bhattacharjee Chowdhury and on his Death his Heirs and Legal representatives Rama Prosanna Bhattacharjee Chowdhury and Others Vs Nazir Mamud Sardar and Others
Calcutta High Court · 61 Ind. Cas. 345
High Courts06 Aug 1920
Protap Chandra Gope and Others Vs Sarat Chandra Gangopadhya
Calcutta High Court · AIR 1921 Cal 101 : 62 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, Order 21 Rule 68, 64
High Courts06 Aug 1920
Mahendra Nath Mondal and Another Vs Sheikh Shamsuddin and Others
Calcutta High Court · AIR 1921 Cal 146 : 62 Ind. Cas. 344
High Courts05 Aug 1920
In Re: Faezulla
Calcutta High Court · 61 Ind. Cas. 522
Penal Code, 1860 (IPC) — Section 326, 34
High Courts05 Aug 1920
Jyotish Chandra Dutt Vs Atit Saha Kinkar Shah and Others
Calcutta High Court · 61 Ind. Cas. 275
Contract Act, 1872 — Section 16(3)
High Courts05 Aug 1920
Mani Tara Bose Vs Daliuddi Sheikh and Others
Calcutta High Court · 61 Ind. Cas. 335
High Courts05 Aug 1920
Raja Kristo Das Law and Others Vs Abdul Karim and Others
Calcutta High Court · AIR 1921 Cal 220 : 62 Ind. Cas. 474
High Courts05 Aug 1920
Manmatha Nath Biswas and Another and Jitendra Nath Roy Vs Khirod Gobinda Chowdhuri and Others
Calcutta High Court · 60 Ind. Cas. 501
High Courts05 Aug 1920
Endaj Ali Biswas and Another Vs Arjun Chandra Biswas and Others
Calcutta High Court · 62 Ind. Cas. 704
High Courts04 Aug 1920
Shashi Bhusan Moral Vs Deb Nath Moral and Others
Calcutta High Court · 60 Ind. Cas. 705