High Courts20 Aug 1920
Rakshab Mandal and Another Vs Tarangini Deyi and Others
Calcutta High Court · AIR 1921 Cal 332 : 62 Ind. Cas. 448
Evidence Act, 1872 — Section 44
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,575 of 3,203
High Courts20 Aug 1920
Satish Chandra Mitra Vs Emperor on the Complaint of Manmotha Nath Mitra
Calcutta High Court · 61 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts18 Aug 1920
Bhagirath Molo and Others Vs Annada Prosunna Mukhapadhaya and Others
Calcutta High Court · 60 Ind. Cas. 778
High Courts18 Aug 1920
Raja Bejoy Singh Dudhuria Vs Hem Chandra Chowdhury
Calcutta High Court · AIR 1921 Cal 520 : 62 Ind. Cas. 925
High Courts18 Aug 1920
Bipin Behari Ghosh Vs Hari Charan Ghosh and Others
Calcutta High Court · 64 Ind. Cas. 628
High Courts18 Aug 1920
Durga Prosad Sen Vs Kali Charan Aich Roy
Calcutta High Court · 64 Ind. Cas. 742
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts17 Aug 1920
Deb Kumar Roy Choudhury Vs Debnath Barna Bipra and Others
Calcutta High Court · 64 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Aug 1920
Nagendra Nath Ghose and Another Vs Lawrence Jute Company Limited and Others
Calcutta High Court · AIR 1921 Cal 197 : 61 Ind. Cas. 544
High Courts17 Aug 1920
Laloo Karikar and Others Vs Jagat Chandra Saha and Others
Calcutta High Court · AIR 1921 Cal 572 : 62 Ind. Cas. 428
High Courts17 Aug 1920
Govinda Sundar Singh Chowdhury and on his death his heirs and Legal Representatives Hareram Sinha Chowdhury and Others Vs Mohesh Chandra Gope
Calcutta High Court · 62 Ind. Cas. 504
High Courts17 Aug 1920
Sayrat Saha Vs Sader Saha and Others
Calcutta High Court · 61 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Evidence Act, 1872 — Section 92
High Courts16 Aug 1920
Hosenjan Choudhuri Vs Mirza Mahafeduddin and Others
Calcutta High Court · 62 Ind. Cas. 619
Bengal Tenancy Act, 1885 — Section 29
High Courts16 Aug 1920
Surendra Nath Singh and Others Vs Giridhari Singh and Others
Calcutta High Court · 62 Ind. Cas. 633
Limitation Act, 1963 — Section 26
High Courts16 Aug 1920
Tenaram Mondal Vs Emperor
Calcutta High Court · AIR 1921 Cal 257 : 61 Ind. Cas. 1003
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 304
High Courts14 Aug 1920
Tarakeswar Pal Chowdhury Vs Srish Chandra Ghosh Mandal and Others
Calcutta High Court · 80 Ind. Cas. 628
Evidence Act, 1872 — Section 90
High Courts13 Aug 1920
Soudamini Dasya Choudhurany, Executrix To The Estate of Her husband, Late Raghunath Das Vs The Secretary of State for India In Council
Calcutta High Court · 65 Ind. Cas. 76
Bengal Alluvion and Diluvion Act, 1847 — Section 3
High Courts13 Aug 1920
Kamini Kumar Taluqdar Vs Shib Sundari Devi
Calcutta High Court · 62 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 3
High Courts13 Aug 1920
Barendra Nath Mitter Vs Martin and Co. and Others
Calcutta High Court · AIR 1921 Cal 801 : 62 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1), 64, 73
High Courts13 Aug 1920
Kali Nath Hakrabartty and Others Vs Naimudd and Another
Calcutta High Court · 60 Ind. Cas. 711