High Courts30 Nov 1920
Ram Bistu Majhi Vs Joy Ram Majhi and Others
Calcutta High Court · 61 Ind. Cas. 174a
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,573 of 3,203
High Courts30 Nov 1920
Prayag Singh Vs Mrs. Morgan
Calcutta High Court · 62 Ind. Cas. 190
Penal Code, 1860 (IPC) — Section 442, 448
High Courts30 Nov 1920
Abdul Jabbar and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 152 : 66 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts29 Nov 1920
Rasik Chandra Hore and Another Vs Jagabandhu Roy and Others
Calcutta High Court · 62 Ind. Cas. 326
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Nov 1920
Romesh Chandra Sarkar and Another Vs Mohim Chandra Guha
Calcutta High Court · 61 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Nov 1920
Rajani Kanta De and Others Vs Debendra Nath Singh Roy and Others
Calcutta High Court · 61 Ind. Cas. 520
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Nov 1920
Ranada Ranjan Bhattacharjee Vs Bharat Chandra Saha and Others
Calcutta High Court · AIR 1921 Cal 631 : 62 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(5)
High Courts26 Nov 1920
Superintendent and Remembrancer of Legal Affairs Vs Kajal Hoaladar
Calcutta High Court · 62 Ind. Cas. 187
Bengal Tenancy Act, 1885 — Section 121Penal Code, 1860 (IPC) — Section 143, 424
High Courts26 Nov 1920Allowed
The Government of Bengal Vs Kojal Haoladar
Calcutta High Court · (1920) 11 CAL CK 0001
High Courts22 Nov 1920
Sarat Chandra Chatterjee Vs Biraj Mohun Chuckerbutty
Calcutta High Court · AIR 1921 Cal 77(1) : 68 Ind. Cas. 451
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Nov 1920
Marium Begum and Another Vs Banku Behary Bose and Another
Calcutta High Court · AIR 1921 Cal 94 : 62 Ind. Cas. 205
High Courts22 Nov 1920
Emperor Vs Nazir Ali Beg
Calcutta High Court · 62 Ind. Cas. 334
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Nov 1920
Lalit Kumar Mukerjee Vs Dasarathi Singha
Calcutta High Court · AIR 1921 Cal 139 : 66 Ind. Cas. 261
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Guardians and Wards Act, 1890 — Section 9(2)Probate and Administration Act, 1881 — Section 4
High Courts18 Nov 1920
Amanulla Manjhi Vs Ayfarjan Bibi
Calcutta High Court · 62 Ind. Cas. 444a
Bengal Tenancy Act, 1885 — Section 153A
High Courts02 Nov 1920
King-Emperor Vs Satya Kinker Ghosh and two ors.
Calcutta High Court · (1920) 11 CAL CK 0018
High Courts02 Nov 1920
Emperor Vs Rash Behari Ghose and Another
Calcutta High Court · 62 Ind. Cas. 590
High Courts29 Oct 1920
Arumugam Pillai and Others Vs Pandigam Ambalam and Another
Calcutta High Court · 62 Ind. Cas. 630
Limitation Act, 1963 — Article 44
High Courts22 Sept 1920
Shamsul Haq Vs Emperor
Calcutta High Court · AIR 1921 Cal 344 : 64 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 109, 161