High Courts20 Dec 1920
Khetra Mohan Das Vs Emperor
Calcutta High Court · AIR 1921 Cal 38 : 66 Ind. Cas. 662
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)Penal Code, 1860 (IPC) — Section 181, 193
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,572 of 3,203
High Courts20 Dec 1920
Cherakuddin Vs Ram Siraman and Others
Calcutta High Court · AIR 1921 Cal 235 : 62 Ind. Cas. 432
High Courts16 Dec 1920
Raja Jogendra Kishore Roy Chowdhury Vs Sheikh Nasimuddin Sardar and Another
Calcutta High Court · 62 Ind. Cas. 623
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts14 Dec 1920
Salim Sardar and Others Vs Emperor
Calcutta High Court · 61 Ind. Cas. 650
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 157
High Courts14 Dec 1920
Gopal Kahar Vs Emperor
Calcutta High Court · 61 Ind. Cas. 61
Penal Code, 1860 (IPC) — Section 211
High Courts14 Dec 1920
Batiram Keot Vs Bhandaram Keot
Calcutta High Court · 61 Ind. Cas. 652
Penal Code, 1860 (IPC) — Section 498
High Courts14 Dec 1920
Narhndrala Lal Khan Vs Tarubala Dasi
Calcutta High Court · AIR 1921 Cal 67 : 66 Ind. Cas. 209
Limitation Act, 1908 — Section 20
High Courts14 Dec 1920
Sheikh Akub Ali and Another Vs Askar Ali Bepari and Others
Calcutta High Court · 64 Ind. Cas. 305
High Courts14 Dec 1920Allowed
Rajah Narendra Lal Khan Vs Tarubala Dassi
Calcutta High Court · (1920) 12 CAL CK 0004
High Courts10 Dec 1920
Lakshman Chandra Ghose Vs Bilash Roy Agarwala and Others
Calcutta High Court · 61 Ind. Cas. 175
Criminal Procedure Code, 1898 (CrPC) — Section 133, 438
High Courts09 Dec 1920
Durga Prosad Biswas and Digendra Narain Ghose Vs Ari Patar and Another
Calcutta High Court · 61 Ind. Cas. 711
Penal Code, 1860 (IPC) — Section 193
High Courts08 Dec 1920
Ohaitanya Charan Set Vs Mohammad Yusuf
Calcutta High Court · 66 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts08 Dec 1920
Raja Norendra Lal Khan Vs Akhoy Kandar and Others
Calcutta High Court · 61 Ind. Cas. 162
Bengal Tenancy Act, 1885 — Section 105Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts08 Dec 1920
Gopal Kahar Vs Emperor
Calcutta High Court · 61 Ind. Cas. 171
Penal Code, 1860 (IPC) — Section 182
High Courts08 Dec 1920
Chand Mohatap Bahadur Vs Krishna Chandra Mukherjee and others
Calcutta High Court · (1920) 12 CAL CK 0012
High Courts08 Dec 1920
Maharajadhiraj Sir Bejoy Chand Mohatap Bahadur Vs Krishna Chandra Mukherjee and Others
Calcutta High Court · AIR 1921 Cal 466 : 66 Ind. Cas. 357
High Courts01 Dec 1920
Emperor Vs Bharat Bipari and Another
Calcutta High Court · AIR 1921 Cal 501(1) : 62 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 304
High Courts01 Dec 1920
Abdul Hamid and Others Vs Yasin Munshi and Others
Calcutta High Court · 61 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts30 Nov 1920
Banwari Karmakar Vs Gosto Behari Karmakar and Others
Calcutta High Court · 61 Ind. Cas. 655
Penal Code, 1860 (IPC) — Section 425, 430
High Courts30 Nov 1920
Mafizuddin Khan Vs Emperor
Calcutta High Court · AIR 1921 Cal 557 : 61 Ind. Cas. 793
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 30