High Courts17 Feb 1921
Prasanno Kumar Mandal Vs Nilambar Mandal
Calcutta High Court · AIR 1922 Cal 189 : 64 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Limitation Act, 1963 — Article 105
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,570 of 3,203
High Courts16 Feb 1921
W. J. Rees Vs John Young
Calcutta High Court · AIR 1921 Cal 543 : 66 Ind. Cas. 745
High Courts16 Feb 1921
In Re: Manick Chand Mahata
Calcutta High Court · 66 Ind. Cas. 600
Calcutta Municipal Act, 1923 — Section 20, 357, 556Land Acquisition Act, 1894 — Section 6(3)Specific Relief Act, 1877 — Section 45(e)
High Courts10 Feb 1921
Chandra Kumar Chakravarti and Another Vs Prasanna Kumar Chakravarti and Others
Calcutta High Court · AIR 1921 Cal 527 : 64 Ind. Cas. 997
Probate and Administration Act, 1881 — Section 50
High Courts09 Feb 1921
Legal Remembancer Vs Ahi Lal Mandal
Calcutta High Court · 66 Ind. Cas. 996
Penal Code, 1860 (IPC) — Section 423
High Courts08 Feb 1921
Aswini Kumar Chatterjee Vs Emperor, on the complaint of Santosh Kumar Dutt
Calcutta High Court · 65 Ind. Cas. 1005
Penal Code, 1860 (IPC) — Section 420
High Courts07 Feb 1921
Prasanna Kumar Ray Vs Niranjan Ray and Others
Calcutta High Court · AIR 1921 Cal 331 : 64 Ind. Cas. 988
Court Fees Act, 1870 — Section 13Limitation Act, 1908 — Section 19
High Courts07 Feb 1921
The Russa Engineering Works, Ltd. Vs Bhadreswar Das
Calcutta High Court · 64 Ind. Cas. 327
High Courts07 Feb 1921
Panchanan Chatterjee Vs Babu Santosh Kumar Bose, Chairman, Burdwan Municipality
Calcutta High Court · 65 Ind. Cas. 105
Bengal Municipal Act, 1932 — Section 363
High Courts07 Feb 1921
Srimati Krishna Bhamini Dasi Vs Srimati Braja Mohini Dasi and Another
Calcutta High Court · AIR 1921 Cal 617 : 66 Ind. Cas. 38
High Courts07 Feb 1921
Ram Charan Mohajan and on his death his heirs and Legal representative Gobinda Ram Das Vs Jiban Chandra Sarma and Another
Calcutta High Court · 64 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Feb 1921
Biswanath Das Ghose Vs Shorashibala Dast and Others
Calcutta High Court · AIR 1921 Cal 48 : 66 Ind. Cas. 590
High Courts03 Feb 1921
Bajranga Lal Kadia and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 719 : 62 Ind. Cas. 871
Bengal Public Gambling (Amendment) Act, 1913 — Section 2Calcutta Police Act, 1866 — Section 45, 46
High Courts02 Feb 1921
Srimati Kiranmoyi Dasi and Another Vs Rama Nath Pal and Others
Calcutta High Court · 64 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jan 1921
Sitanath Shaha Bhowmic and Others Vs A. Harvey
Calcutta High Court · (1921) 01 CAL CK 0024
High Courts31 Jan 1921
Deoki Sha and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 537 : 62 Ind. Cas. 876
Railways Act, 1890 — Section 120(b)
High Courts31 Jan 1921
Biswambhar Roy Basia and Others Vs Aminuddi Talukdar and Others
Calcutta High Court · 61 Ind. Cas. 63
Bengal Tenancy Act, 1885 — Section 167Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Jan 1921
Mahammad Kamil and Others Vs Haji Hedayatulla
Calcutta High Court · 64 Ind. Cas. 861
Contract Act, 1872 — Section 253Partnership Act, 1890 — Section 42
High Courts21 Jan 1921
R.C. Sen Vs Trustees for the Improvement of Calcutta and Another
Calcutta High Court · AIR 1921 Cal 340 : 64 Ind. Cas. 577
Land Acquisition Act, 1894 — Section 9
High Courts21 Jan 1921
Jamunadas Kijriwala Vs Hanuman Baksh Marwari
Calcutta High Court · (1921) 01 CAL CK 0015