High Courts15 Mar 1921
Arman Peada Vs Manik Sarkar and Others
Calcutta High Court · AIR 1921 Cal 522 : 62 Ind. Cas. 690
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,568 of 3,203
High Courts15 Mar 1921
Maharaja Birendra Kishore Manikya Bahadur Vs Krishna Chandra Deb
Calcutta High Court · 65 Ind. Cas. 83
High Courts14 Mar 1921
Jogobondhu Pal Vs Rajendra Nath Chatterjee and Others
Calcutta High Court · AIR 1921 Cal 351 : 66 Ind. Cas. 121
High Courts14 Mar 1921
Gangadhar Goala Vs R.W.L. Reed
Calcutta High Court · AIR 1921 Cal 269 : 64 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 289, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts11 Mar 1921
Karim Chakladar Vs Srimati Saporannessa Bibi and Others
Calcutta High Court · AIR 1921 Cal 523 : 64 Ind. Cas. 330
High Courts11 Mar 1921Dismissed
Korim and Others Vs Aswini Kumar Sikdar and Others
Calcutta High Court · (1921) 03 CAL CK 0007
High Courts10 Mar 1921
Abdul Latif Yusuff Vs Abu Mohammed Kassim
Calcutta High Court · 71 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts10 Mar 1921
Lakshan Bor and Others Vs Naranarain Hazrah and Others
Calcutta High Court · AIR 1921 Cal 260 : 66 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 69(3)Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 188
High Courts10 Mar 1921
Sona Sheikh and Others Vs Naib Ali Sheikh
Calcutta High Court · 61 Ind. Cas. 714
Penal Code, 1860 (IPC) — Section 143
High Courts09 Mar 1921
Chairman of the Municipal Commissioner of Dacca Vs Krishna Das Nag and Others
Calcutta High Court · AIR 1921 Cal 473 : 64 Ind. Cas. 168
Bengal Municipal Act, 1932 — Section 15
High Courts08 Mar 1921
Krishnajiban Sanyal Vs Mahammad Masiuddin Mandal and Others
Calcutta High Court · AIR 1921 Cal 653 : 63 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts08 Mar 1921
Jogmohan Pradhani Vs Indra Chandra and Others
Calcutta High Court · 63 Ind. Cas. 895
Provincial Insolvency Act, 1920 — Section 24
High Courts08 Mar 1921Dismissed
Abinash Chandra Kar and Others Vs Bhuban Chandra Maiti and Another
Calcutta High Court · (1921) 03 CAL CK 0003
High Courts07 Mar 1921
Emperor Vs Taribullah Shaikh and Others
Calcutta High Court · AIR 1921 Cal 252 : 66 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 302, 323
High Courts04 Mar 1921
Probodh Kumar Datta Vs Mohim Chandra Roy
Calcutta High Court · 61 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 467, 471
High Courts04 Mar 1921
Surendra Prosad Lahiri Choudhuri Vs Aftabuddin Ahmed
Calcutta High Court · 70 Ind. Cas. 43
High Courts04 Mar 1921
Durga Kumar De Vs Samedur Raza Chaudhuri
Calcutta High Court · 61 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 143, 186, 188, 332
High Courts03 Mar 1921
Gagan Chandra Manna and Another Vs Nafar Chandra Ghose and Others
Calcutta High Court · 64 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Mar 1921
Pochai Rai and Others Vs Emperor
Calcutta High Court · 62 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts03 Mar 1921
Basanta Kumar Adak Vs Radha Rani Dasi and Another
Calcutta High Court · AIR 1922 Cal 329 : 70 Ind. Cas. 735