High Courts08 Apr 1921
Tara Prasanna Sen Vs Shaudi Bibi and Others
Calcutta High Court · 62 Ind. Cas. 481
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,567 of 3,203
High Courts07 Apr 1921
Gour Mohun Mullick Vs Sm. Noyan Manjuri Dassi and Others
Calcutta High Court · AIR 1922 Cal 172 : 69 Ind. Cas. 915
Letters Patent Act, 1865 — Clause 15
High Courts05 Apr 1921
Janaki Nath Sinha Roy Vs Sir Bejoy Chand Mahtab Bahadur
Calcutta High Court · AIR 1921 Cal 596 : 64 Ind. Cas. 315
Limitation Act, 1963 — Section 14
High Courts04 Apr 1921
Chandra Mohan Das Mandal and Another Vs Emperor
Calcutta High Court · 77 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 144
High Courts22 Mar 1921Dismissed
Rajendra Lal Ghosh Vs Mrinalini Dasi and others
Calcutta High Court · (1921) 03 CAL CK 0042
High Courts22 Mar 1921
Martin and Co. Vs The Secretary of State for India In Council
Calcutta High Court · AIR 1921 Cal 639 : 67 Ind. Cas. 909
Excess Profits Duty Act, 1919 — Section 4, 5(b), 6(1)(b)Income Tax Act, 1961 — Section 12(1), 14(1)
High Courts22 Mar 1921
Birendra Nath Mitra Vs Uma Charan Banerjee
Calcutta High Court · 64 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts22 Mar 1921
Rajendra Lal Ghose Vs Rakhal Das Roy and Others
Calcutta High Court · 64 Ind. Cas. 977
High Courts21 Mar 1921
Dwarika Nath Paul and Another Vs Bipin Rishi and Others
Calcutta High Court · AIR 1922 Cal 200 : 64 Ind. Cas. 32
High Courts21 Mar 1921
Basiruddin Sarkar Vs Jogendra Mohan Das and Others
Calcutta High Court · 64 Ind. Cas. 182
High Courts19 Mar 1921
Chandra Nath Sarma Motayed Vs Sheikh Inamdi
Calcutta High Court · 64 Ind. Cas. 118
Bengal Tenancy Act, 1885 — Section 67
High Courts19 Mar 1921
Krishna Kumar Ghosh Vs Pasupati Banerjee
Calcutta High Court · (1921) 03 CAL CK 0030
High Courts19 Mar 1921
Krishna Kumar Ghose Vs Makhanlal Banerjee and Others
Calcutta High Court · 63 Ind. Cas. 11
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts18 Mar 1921
Madan Mohan Banikya Vs Harulal Kundu and Another
Calcutta High Court · AIR 1921 Cal 643 : 64 Ind. Cas. 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Mar 1921
Sreemutty Taramoni Chaudhurani and Others Vs Charu Chandra Chadnhuri and Others
Calcutta High Court · 64 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Mar 1921
Re Albert Felix Seldana, Insolvent. Ex parte Rai Sukhlal Karnani Bahadur Vs This Official Assignee of Calcutta
Calcutta High Court · 66 Ind. Cas. 715
Presidency Towns Insolvency Act, 1909 — Section 36(1)
High Courts16 Mar 1921
Ambica Charan Sen Vs Girish Chandra Sen and Others
Calcutta High Court · 68 Ind. Cas. 719
High Courts16 Mar 1921
Sailendra Nath Mitra Vs Ram Charan Pal and Others
Calcutta High Court · 66 Ind. Cas. 268
Court Fees Act, 1870 — Section 5, 7(x)(c)Suits Valuation Act, 1887 — Section 8
High Courts16 Mar 1921
Pramatha Nath Bose and Others Vs Bhuban Mohan Bose and Another
Calcutta High Court · AIR 1922 Cal 321 : 64 Ind. Cas. 980
High Courts16 Mar 1921
Bholanath De and Another Vs Golabdi Sardar and Others
Calcutta High Court · AIR 1921 Cal 616 : 64 Ind. Cas. 553