High Courts18 Apr 1921
Shiva Kumari Devi Vs Becharam Lahiri
Calcutta High Court · AIR 1921 Cal 525 : 66 Ind. Cas. 604
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,566 of 3,203
High Courts18 Apr 1921
Hamida Rahaman and Another Vs Jamila Khatun and Another
Calcutta High Court · AIR 1921 Cal 298 : 65 Ind. Cas. 837
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts18 Apr 1921
Uma Chand Sett and Another Vs Kanai Lal Sett and Another and Srimati Nittya Moye Dassi
Calcutta High Court · AIR 1921 Cal 81(1) : 66 Ind. Cas. 621
High Courts15 Apr 1921
Sarat Chandra Sarkar Vs Maihar Stone and Lime Co., Ltd.
Calcutta High Court · AIR 1922 Cal 335 : 67 Ind. Cas. 917
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(3)Letters Patent Act, 1865 — Clause 15
High Courts15 Apr 1921
Serajuddin Haldar Vs Isab Haldar
Calcutta High Court · AIR 1922 Cal 258 : 70 Ind. Cas. 203
Evidence Act, 1872 — Section 92
High Courts14 Apr 1921
Sarojini Das Vs Haridas Ghosh-Defendant
Calcutta High Court · AIR 1922 Cal 12 : 66 Ind. Cas. 774
Evidence Act, 1872 — Section 47
High Courts14 Apr 1921
Joynarain Sen Ukil Vs Suchitra Debya
Calcutta High Court · 65 Ind. Cas. 8
Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1921
Prasannamayi Debi Vs Baikutha Nath Chattoraj and Another
Calcutta High Court · AIR 1922 Cal 260 : 66 Ind. Cas. 782
High Courts14 Apr 1921
Bharat Ramanuja Das Mohant Vs Sarat Kamini Dasi and Others
Calcutta High Court · 66 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 52
High Courts14 Apr 1921
Kshitindra Mohan Roy and Others Vs Nawab Khajeh Habibulla Bahadur and Others
Calcutta High Court · 64 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts14 Apr 1921Dismissed
Bharat Ramanuj Das Mahanta and another Vs Srinath, Chandra Sahoo and another
Calcutta High Court · (1921) 04 CAL CK 0009
High Courts14 Apr 1921
Lichiram Motilal Vs Radha Charan Poddar and Others
Calcutta High Court · AIR 1922 Cal 267 : 66 Ind. Cas. 15
Evidence Act, 1872 — Section 154Transfer of Property Act, 1882 — Section 53
High Courts12 Apr 1921
Baroda Prosad Dey, Chairman, Serampore Municipality Vs The Secretary of State for Inida In Council
Calcutta High Court · AIR 1922 Cal 386 : 66 Ind. Cas. 846
Land Acquisition Act, 1894 — Section 23(3)
High Courts12 Apr 1921
Sadhu Charan Pal and Another Vs Indra Mohan Mistari and Others
Calcutta High Court · 64 Ind. Cas. 90
High Courts12 Apr 1921
Rajani Kanta Shaha Vs Idris Thakur and Another
Calcutta High Court · AIR 1921 Cal 259 : 64 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 494(b)Penal Code, 1860 (IPC) — Section 344, 366, 497, 498
High Courts11 Apr 1921
Gopal Chandra Bandyopadhya Vs Benode Behary Roy Mandal and Another
Calcutta High Court · 64 Ind. Cas. 82
High Courts11 Apr 1921
Madhab Charan Das and Another Vs Rajani Mohon Das and Others
Calcutta High Court · 64 Ind. Cas. 583
Evidence Act, 1872 — Section 92
High Courts08 Apr 1921
Ashutosh Das Vs Emperor
Calcutta High Court · 66 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts08 Apr 1921
Surjya Narain Chowdhury Vs Kunja Behary Mal and Kailas Mandal
Calcutta High Court · AIR 1921 Cal 66 : 66 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Apr 1921
Murari Chandra De and Others Vs Dina Nath Chandra Didya and Another
Calcutta High Court · 63 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Section 105