High Courts20 May 1921
Ajit Shaikh Vs Jamatulla Tarafdar
Calcutta High Court · 62 Ind. Cas. 335
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,564 of 3,203
High Courts19 May 1921
Jogendra Nath Sen and Others Vs Toriantnessa Bibi and Others
Calcutta High Court · 62 Ind. Cas. 685
Specific Relief Act, 1877 — Section 42
High Courts19 May 1921
Madan Mohan Saha Vs Pryanath Dutta and Others
Calcutta High Court · 64 Ind. Cas. 362
High Courts17 May 1921
Emperor Vs Asiruddin Sarkar, On Behalf of the Firm of Abed Ali Tufani
Calcutta High Court · AIR 1921 Cal 118 : 62 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 137, 438
High Courts17 May 1921
Niladrinath Mukherjee and Another Vs Sarojnath Mukherjee by his Mother and Certificated Guardian Amala Debya
Calcutta High Court · 62 Ind. Cas. 681
Succession Act, 1925 — Section 160
High Courts17 May 1921
Rajendra Kumar Bose Vs Biswarup Dey and Others
Calcutta High Court · AIR 1921 Cal 632 : 64 Ind. Cas. 603
High Courts17 May 1921
Profulla Nath Tagore Vs The Secretary of State for India in Council
Calcutta High Court · 63 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 104H
High Courts17 May 1921
Gobinda Chandra Ganguli and Another Vs Manmatha Nath Pal Choudhury and Others
Calcutta High Court · 62 Ind. Cas. 677
Bengal Tenancy Act, 1885 — Section 109A
High Courts16 May 1921
Sailendra Nath Mitra Vs Ram Chandra Pal and Others
Calcutta High Court · (1921) 05 CAL CK 0027
High Courts12 May 1921
Jaban Saha Deceased Represented by Daughter, Pamiranness and Others Vs Sebak Mondal and Another
Calcutta High Court · 64 Ind. Cas. 85
High Courts11 May 1921
Srimati Thakamani Dasi Vs Pitambar Bhuiya and Others
Calcutta High Court · 62 Ind. Cas. 957
Limitation Act, 1963 — Section 14
High Courts11 May 1921
Girish Chandra Roy Vs Akhay Kumar Sardar
Calcutta High Court · 62 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 426
High Courts10 May 1921
Benode Behari Bagchi Vs C.W.T. Hook
Calcutta High Court · 62 Ind. Cas. 328
Calcutta Port Act, 1890 — Section 83, 84
High Courts10 May 1921
Indu Bhusan Sarkar and Others Vs Jatu Mallik and Others
Calcutta High Court · AIR 1921 Cal 611 : 62 Ind. Cas. 699
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts10 May 1921
Shib Narain Pal Vs Ram Bilash Marwari and Another
Calcutta High Court · 65 Ind. Cas. 263
Contract Act, 1872 — Section 107
High Courts06 May 1921
Mesbahuddin Ahmed Chowdhury Vs Abdul Borkat Ahamadulla and Others
Calcutta High Court · AIR 1921 Cal 303 : 65 Ind. Cas. 839
Bengal Tenancy Act, 1885 — Section 15, 16Land Registration Act, 1876 — Section 78, 81
High Courts06 May 1921
Chandra Mohan Karar and Another Vs Srimati Rohini Dasi
Calcutta High Court · 64 Ind. Cas. 366
Contract Act, 1872 — Section 71, 74
High Courts06 May 1921
Raj Kumari Bose Choudhurani Vs Surendra Nath Guha Choudhuri
Calcutta High Court · (1921) 05 CAL CK 0002
High Courts05 May 1921
Jewan Ram Vs Ratan Chand-Kishen Chand
Calcutta High Court · AIR 1921 Cal 795 : 70 Ind. Cas. 498
Contract Act, 1872 — Section 107Transfer of Property Act, 1882 — Section 3, 6(e)
High Courts04 May 1921
Shahabaj Mandal Vs Bhajahari Nath
Calcutta High Court · AIR 1922 Cal 364 : 75 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 145