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Calcutta High Court judgments

64,045 judgments · page 2,562 of 3,203

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High Courts21 Jun 1921

The Chairman of the Municipal Commissioners of Jalpaiguri Municipality Vs The Jalpaiguri Tea Company Limited and Others and The Northern Bengal Tea Company Limited

Calcutta High Court · 64 Ind. Cas. 649

Bengal Municipal Act, 1932 — Section 85(a)
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High Courts21 Jun 1921

Gurudas Biswas Vs Bhowanipore Zemindary Co., Ld.

Calcutta High Court · (1921) 06 CAL CK 0039

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High Courts21 Jun 1921

Ghisu Lal Agarwalla and Another Vs Todermall Agarwalla and Others

Calcutta High Court · 70 Ind. Cas. 539

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 7, 115, 73
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High Courts21 Jun 1921

Mohendra Narain Roy Chowdhury and Others Vs Emperor

Calcutta High Court · 62 Ind. Cas. 822

Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)
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High Courts21 Jun 1921

Gurudas Biswas Vs Srimati Thakamani Dasi and Others

Calcutta High Court · 64 Ind. Cas. 476

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
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High Courts21 Jun 1921

Bibi Jinjira Khatun and Others Vs Mahomed Fakirulla Mea and Others

Calcutta High Court · AIR 1922 Cal 429 : 67 Ind. Cas. 77

Mussalman Wakf Validating Act, 1913 — Section 3(b)
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High Courts21 Jun 1921

Jagannath Marwari and Others Vs Chandni bibi and Another

Calcutta High Court · AIR 1921 Cal 163 : 67 Ind. Cas. 31

Registration Act, 1908 — Section 17
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High Courts20 Jun 1921

Ali Mahammad Khan and Others Vs Sheikh Maharaj Bepari and Others

Calcutta High Court · AIR 1921 Cal 781 : 64 Ind. Cas. 266

Evidence Act, 1872 — Section 33
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High Courts17 Jun 1921

Sarbeswar Patra Vs Maharaja Sir Bijoy Chand Mahatap and Others

Calcutta High Court · 63 Ind. Cas. 986

Bengal Tenancy Act, 1885 — Section 160
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High Courts16 Jun 1921

Fakir Chandra De and Others Vs Emperor

Calcutta High Court · AIR 1921 Cal 556(1) : 76 Ind. Cas. 392

Penal Code, 1860 (IPC) — Section 379, 448, 452
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High Courts14 Jun 1921

Gouri Narain Barua Vs Tilbikram Chetri

Calcutta High Court · AIR 1921 Cal 531 : 65 Ind. Cas. 1004

Penal Code, 1860 (IPC) — Section 406
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High Courts14 Jun 1921

Bepin Krishna Ray and Others Vs Jogeshwar Ray and Others

Calcutta High Court · AIR 1921 Cal 730 : 66 Ind. Cas. 345

Specific Relief Act, 1877 — Section 31
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High Courts14 Jun 1921

Surendra Mohan Sinha Vs Kartick Chandra Sen and Others

Calcutta High Court · 62 Ind. Cas. 857

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 73
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High Courts14 Jun 1921

Harihar Das and Others Vs Krishnadhan Ghosh and Others

Calcutta High Court · 62 Ind. Cas. 625

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High Courts14 Jun 1921

N.K. Sarkar Vs The Howrah Municipality

Calcutta High Court · 62 Ind. Cas. 575

Calcutta Municipal Act, 1923 — Section 466, 574, 631Criminal Procedure Code, 1898 (CrPC) — Section 246
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High Courts13 Jun 1921

Paresh Nath Pal Choudhury and Others Vs Ismail Sordar and Others

Calcutta High Court · 64 Ind. Cas. 993

Limitation Act, 1877 — Section 7, 8, 9Limitation Act, 1908 — Section 19
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High Courts13 Jun 1921

Paresh Nath Pal Choudhury and others Vs Ismail Sardar and others

Calcutta High Court · (1921) 06 CAL CK 0012

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High Courts10 Jun 1921

Keramat Ali Vs Emperor

Calcutta High Court · 62 Ind. Cas. 829

Legal Practitioners Act, 1879 — Section 3, 36
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High Courts07 Jun 1921Dismissed

Legal Remembrancer Vs Trailokya Nath Chatterjee

Calcutta High Court · (1921) 06 CAL CK 0011

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High Courts07 Jun 1921

Saraj Kumar Acharji Chowdhury and Others Vs Umed Ali Howladar and Others and Gopal Chandra Saha and Others

Calcutta High Court · AIR 1922 Cal 251 : 63 Ind. Cas. 954

Bengal Tenancy Act, 1885 — Section 106Limitation Act, 1963 — Article 120
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