High Courts20 Jul 1921
Kamal Kamini Debi Vs Mahammad Emaduddin Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Court Fees Act, 1870 — Section 16, 23
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,560 of 3,203
High Courts20 Jul 1921
Mokbul Ali Sadagar Vs Basarat Ali and Others
Calcutta High Court · AIR 1921 Cal 192 : 66 Ind. Cas. 911
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts19 Jul 1921
Gangadhar Kalwar Vs Musammat Sekali Telini and Others
Calcutta High Court · AIR 1921 Cal 291 : 64 Ind. Cas. 574
Penal Code, 1860 (IPC) — Section 504
High Courts19 Jul 1921
Profulla Chandra Ghose and Another Vs Baburam Mandal and Others
Calcutta High Court · AIR 1921 Cal 289 : 65 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 148A
High Courts19 Jul 1921
Haridasi Dasi and Others Vs Bidhumukhi Dasi
Calcutta High Court · AIR 1922 Cal 38 : 68 Ind. Cas. 795
Probate and Administration Act, 1881 — Section 50
High Courts19 Jul 1921
Abdul Hossain and Others Vs Afsaruddin and Others
Calcutta High Court · AIR 1921 Cal 83 : 67 Ind. Cas. 639
High Courts18 Jul 1921
Mahabir Prashad Singh Vs Nogendra Nath Mandal
Calcutta High Court · AIR 1921 Cal 479 : 68 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
High Courts18 Jul 1921
Nasiran Bibi and Another Vs Salim Akanda and Others and Jaffar Ali Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 9
High Courts18 Jul 1921
Ishan Chandra Diasi and Others Vs Ram Prosad Aich and Others
Calcutta High Court · AIR 1921 Cal 209 : 65 Ind. Cas. 656
Bengal Tenancy Act, 1885 — Section 105, 35
High Courts18 Jul 1921
Barada Kishore Acharjya Choudhury Vs Jagat Chandra Das
Calcutta High Court · (1921) 07 CAL CK 0030
High Courts15 Jul 1921
Ram Kanai Pal and Others Vs Purna Chandra alias Joneswar Poddar and Others
Calcutta High Court · 65 Ind. Cas. 650
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 53, 60
High Courts15 Jul 1921
Harish Chandra Saha Vs Pran Nath Chakraverty and Others
Calcutta High Court · AIR 1921 Cal 405 : 69 Ind. Cas. 910
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Article 144
High Courts15 Jul 1921
Hemanta Kumar Sen Vs Emperor
Calcutta High Court · AIR 1923 Cal 135 : 62 Ind. Cas. 577
Calcutta Suburban Police Act, 1866 — Section 18, 51
High Courts14 Jul 1921
Baisnab Charan Taran Vs Rai Sukhamoy Chaudhuri Bahadur
Calcutta High Court · AIR 1921 Cal 388 : 62 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 197, 203Penal Code, 1860 (IPC) — Section 77
High Courts13 Jul 1921
Fani Bhushan Bhuian Vs Surendra Nath Das by his Brother in Law and Guardian ad litem Nemai Charan Hazra and Others
Calcutta High Court · AIR 1921 Cal 476 : 64 Ind. Cas. 25
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts13 Jul 1921
Purna Chandra Dutt Vs Indra Chandra Roy
Calcutta High Court · AIR 1922 Cal 397 : 69 Ind. Cas. 978
High Courts12 Jul 1921
Sasti Charan Chakerbutty Vs Akubjan Bibi and Others
Calcutta High Court · AIR 1922 Cal 243 : 64 Ind. Cas. 591
Bengal Tenancy Act, 1885 — Section 163
High Courts12 Jul 1921
Superintendent and Remembrancer of Legal Affairs Vs Shyam Sardar Bhumij and Others
Calcutta High Court · AIR 1922 Cal 106 : 71 Ind. Cas. 367
High Courts12 Jul 1921
Bhubaneswar Bhattacharjee Vs Dwarakeswar Bhattacharjee and Others
Calcutta High Court · AIR 1921 Cal 77 : 66 Ind. Cas. 876
High Courts12 Jul 1921
Ratanchand Dharamchand Vs Gobind Lall Dutt
Calcutta High Court · AIR 1922 Cal 328 : 66 Ind. Cas. 484