High Courts10 Aug 1921
Bama Charan Chakravarti and Others Vs Kishore Mohan Roy and Others
Calcutta High Court · 64 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 20(2)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,558 of 3,203
High Courts09 Aug 1921
A.D. Pickford Vs Rai Bahadur Janoki Nath Roy
Calcutta High Court · AIR 1921 Cal 763 : 70 Ind. Cas. 488
High Courts09 Aug 1921
Kumar Sarat Kumar, Ray Vs Ram Chandra Chatterjee
Calcutta High Court · AIR 1922 Cal 42 : 68 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 21, Order 26 Rule 4
High Courts08 Aug 1921
Nathmull Vs Goneshmull Jivanmull
Calcutta High Court · AIR 1921 Cal 106 : 66 Ind. Cas. 886
Presidency Towns Insolvency Act, 1909 — Section 118
High Courts05 Aug 1921
Jogesh Chandra Chaudhury Vs Hemendra Kumar Roy Chaudhury and Others
Calcutta High Court · AIR 1921 Cal 629 : 64 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1921
Annada Prasad alias Annoda Chandra alias Bhola Ghosh Vs Upendra Nath Dey Sircar and Maharaj adhiraj Sir Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · AIR 1921 Cal 600 : 65 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts05 Aug 1921
Brindaban Chandra Chakravartti Vs Jnanendra Nath alias Kules Chandra Chakravartti and Others
Calcutta High Court · AIR 1921 Cal 564 : 64 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 93, 95, 98
High Courts04 Aug 1921
Srimati Indramani Dasi Vs Surendra Nath Mondal and Others
Calcutta High Court · AIR 1922 Cal 35 : 64 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 15Transfer of Property Act, 1882 — Section 100, 99
High Courts04 Aug 1921Allowed
Indramani Dasi Vs Surendra Nath Mandal and others
Calcutta High Court · (1921) 08 CAL CK 0013
High Courts04 Aug 1921
Guru Prosanna Bhattacharjee Vs Madhusudan Chowdhury
Calcutta High Court · AIR 1921 Cal 574 : 64 Ind. Cas. 824
High Courts03 Aug 1921
Rai Charan Bhuiya and Others Vs Debi Prosad Bhakut
Calcutta High Court · AIR 1922 Cal 28 : 64 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts03 Aug 1921
Srimati Haimabati Devi Vs Pran Krishna Banerjee and Others
Calcutta High Court · AIR 1921 Cal 393 : 75 Ind. Cas. 262
Soldiers (Litigation) Act, 1918 — Section 10
High Courts02 Aug 1921
Tustu Mondal and Others Vs Kenaram Mondal
Calcutta High Court · AIR 1921 Cal 231 : 65 Ind. Cas. 22
Easements Act, 1882 — Section 13(a)Limitation Act, 1908 — Section 26
High Courts02 Aug 1921
Bata Kristo Pramanik Vs A.K. Roy
Calcutta High Court · AIR 1921 Cal 413 : 65 Ind. Cas. 177
Calcutta Rent Act, 1920 — Section 74
High Courts02 Aug 1921
Madan Mohan Dey Vs Bishnupada Dey
Calcutta High Court · AIR 1921 Cal 580 : 64 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts01 Aug 1921
Agent, B. N. W. Railway Company Vs Jagannath Agarwalla and Others
Calcutta High Court · 66 Ind. Cas. 903
High Courts01 Aug 1921
Jira Bibi and Others Vs Majiruddin Chowdhry
Calcutta High Court · AIR 1921 Cal 594 : 64 Ind. Cas. 849
Limitation Act, 1908 — Section 15(1)
High Courts29 Jul 1921
Baranashi Koer Vs Bhabadeb Chatterjee
Calcutta High Court · AIR 1921 Cal 456 : 66 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Provincial Insolvency Act, 1920 — Section 24(2)
High Courts29 Jul 1921
Gobindnath Choudhuri Vs Basiruddin Mondal
Calcutta High Court · AIR 1921 Cal 606 : 64 Ind. Cas. 594
Limitation Act, 1908 — Section 15
High Courts28 Jul 1921
Gopeswar Banerjee and Another Vs Braja Sundari Debi
Calcutta High Court · AIR 1922 Cal 353 : 67 Ind. Cas. 40
Contract Act, 1872 — Section 62, 70