High Courts15 Sept 1921
Jiaratdin Mohammed and Others Vs Emperor
Calcutta High Court · 67 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,556 of 3,203
High Courts08 Sept 1921
Chetto Kalwar Vs Emperor
Calcutta High Court · AIR 1922 Cal 401 : 71 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 411
High Courts31 Aug 1921
Jagadish Chandra Bose Vs Emperor
Calcutta High Court · 66 Ind. Cas. 67
Police Act, 1851 — Section 29
High Courts27 Aug 1921
Baley Mahammad Sahi and Others Vs Aijanmai and Others
Calcutta High Court · 68 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts25 Aug 1921
Raja Sashikanta Acharyya Vs Raja Sarat Chandra Rai Chaudhuri
Calcutta High Court · AIR 1921 Cal 699 : 70 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts25 Aug 1921
In Re: Surajmull Munglechand
Calcutta High Court · AIR 1921 Cal 403(1) : 70 Ind. Cas. 463
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts24 Aug 1921
Jaminibala Debi Vs Karali Prasad Mukherjee
Calcutta High Court · AIR 1921 Cal 242 : 67 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 110, 39, 47, 96Provincial Small Cause Courts Act, 1887 — Section 27
High Courts24 Aug 1921
Munshi Mahamad Kazem Ali and Another Vs Munshi Naimuddin Ahmed and Others
Calcutta High Court · 70 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Section 150
High Courts24 Aug 1921
Pulin Bihari Roy and Others Vs Mahendra Chandraghosal and Others
Calcutta High Court · AIR 1921 Cal 722 : 67 Ind. Cas. 10
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4(2)(a)Evidence Act, 1872 — Section 114, 134, 66
High Courts23 Aug 1921
Bhudeb Mookerjee and Others Vs Kalachand Mallik and Another
Calcutta High Court · AIR 1921 Cal 129 : 66 Ind. Cas. 536
Specific Relief Act, 1877 — Section 3, 54, 55
High Courts23 Aug 1921
Mohan Molla Vs Baru Bibi and Another
Calcutta High Court · AIR 1922 Cal 21 : 64 Ind. Cas. 704
High Courts23 Aug 1921
Raja Bhupendra Narain Singh Bahdur and Others Vs Madar Bux Sheikh and Others
Calcutta High Court · AIR 1921 Cal 296 : 66 Ind. Cas. 793
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts23 Aug 1921
Gopal Krishna Sil Vs Abdul Samad Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 569 : 66 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts23 Aug 1921
Sukhlal Karnani Vs The Official Assignee Of Calcutta
Calcutta High Court · 66 Ind. Cas. 890
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts22 Aug 1921
Kumudini Ray and Others Vs Kamala Kant Sen
Calcutta High Court · AIR 1922 Cal 247 : 68 Ind. Cas. 575
Limitation Act, 1908 — Section 14, 5
High Courts22 Aug 1921
Panna Lal Biswas Vs Panchu Ruidas and Others
Calcutta High Court · AIR 1922 Cal 419 : 65 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Section 23Specific Relief Act, 1877 — Section 42
High Courts22 Aug 1921
Sarat Chandra Maiti and Others Vs Bibhabati Debi and Others
Calcutta High Court · AIR 1921 Cal 584 : 66 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts21 Aug 1921
Yasin Ali Mirdha and Others Vs Radhagobinda Chowdhury and Others
Calcutta High Court · 69 Ind. Cas. 814
High Courts19 Aug 1921
H. H. Maharaja or Cooch Behar and Others Vs Raja Mahendra Ranjan Rai Chaudhuri Abdul Masid Basunia and Others Vs Raja Mahendra Ranjan Rai Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 277 : 66 Ind. Cas. 923
Bengal Survey Act, 1875 — Section 41Limitation Act, 1908 — Article 46