High Courts14 Dec 1921
Hari Charan Chakraburtty and Others Vs Jitendra Nath Gangully by his Mother and Guardian Sreemutty Satyabaty Debi
Calcutta High Court · 65 Ind. Cas. 601
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,554 of 3,203
High Courts14 Dec 1921
Srimati Sasimukhi Chowdhurani and Others Vs Srimati Saraswati Sen Gupta, and Others
Calcutta High Court · 65 Ind. Cas. 522
Bengal Tenancy Act, 1885 — Section 103 B
High Courts14 Dec 1921
Yakub Ali Chowdhuri Vs Rai Raj Kumar Dutta Bahadur
Calcutta High Court · 65 Ind. Cas. 527
Bengal Tenancy Act, 1885 — Section 105, 105A, 50
High Courts13 Dec 1921
Gurudas Kundu Chowdhury and Others Vs Dasa Rathi Haldar and Another
Calcutta High Court · 65 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Dec 1921
Isap Ali Vs Satis Chandra Roy
Calcutta High Court · 65 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Dec 1921
Udoy Chandra Basu and Others Vs Mahammad Ali Bepari and Others
Calcutta High Court · 65 Ind. Cas. 589
Bengal Tenancy Act, 1885 — Section 105, 105A, 60
High Courts12 Dec 1921
Amiruddin Mohammed Vs Surja Narain Das and Another
Calcutta High Court · 66 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1921
Santosh Bala Debi and Others Vs Ram Chandra Ghati and Others
Calcutta High Court · 67 Ind. Cas. 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts12 Dec 1921
Siba Prosad Das Chaudhury Vs Kazimuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 709
High Courts08 Dec 1921
Ram Kumar Mazumdar and On His Death His Heir And Legal Representative Sital Chandra Mazumdar and Ram Dudal (Dulal in Vakalatnamah) Mozumdar Vs Mohim Chandra Dutta and Others
Calcutta High Court · 65 Ind. Cas. 579
Easements Act, 1882 — Section 28
High Courts08 Dec 1921
Syed Mohammed Nural Huq Vs Baksu Mandal and Korban Choudhry and Others
Calcutta High Court · 65 Ind. Cas. 509
Limitation Act, 1963 — Section 26
High Courts08 Dec 1921
Adhor Chandra Dass Vs Rameswar Manna
Calcutta High Court · 65 Ind. Cas. 517
Contract Act, 1872 — Section 72
High Courts06 Dec 1921
In Re: Re Archibald Gilchrist Peace
Calcutta High Court · AIR 1921 Cal 771 : 70 Ind. Cas. 507
High Courts06 Dec 1921
Radha Krishna Das Vs Matiyar Rahaman and Others
Calcutta High Court · 65 Ind. Cas. 743
High Courts05 Dec 1921
Abdul Rakib Khan Vs Jalal Ahmed and Others
Calcutta High Court · 65 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 22, 49
High Courts05 Dec 1921
Bipin Behari Chattapadhya and Others Vs Jogendranath Bandopadhya and Others
Calcutta High Court · 65 Ind. Cas. 479
High Courts01 Dec 1921
Giribala Dasi Vs Prianath Pal
Calcutta High Court · 65 Ind. Cas. 476
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
High Courts01 Dec 1921
Sital Prosad Poddar and Others Vs Kaifut Sheikh and Another
Calcutta High Court · 65 Ind. Cas. 367
Limitation Act, 1963 — Section 22