High Courts19 Jan 1922
Samad Ali and Another Vs Abdul Majid and Others
Calcutta High Court · AIR 1923 Cal 314 : 65 Ind. Cas. 851
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,552 of 3,203
High Courts19 Jan 1922
Sita Nath Bhagat and Others Vs Ramkishore Mondal and Another
Calcutta High Court · AIR 1922 Cal 280 : 69 Ind. Cas. 272
Criminal Procedure Code, 1898 (CrPC) — Section 143(1)
High Courts18 Jan 1922
Askaran Baid Vs Gobordhan Kobra and Another
Calcutta High Court · AIR 1922 Cal 52 : 70 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 67
High Courts17 Jan 1922
Udoy Chand Mandal and others Vs Molla Syed Reasat Hossain and another
Calcutta High Court · (1922) 01 CAL CK 0039
High Courts17 Jan 1922
Jogendra Nath Mukherjee Vs Rajendra Nath Bhattacharjee
Calcutta High Court · 68 Ind. Cas. 200a
High Courts17 Jan 1922
Bidhuranjan Mozumdar Vs Mangan Sarkar
Calcutta High Court · AIR 1922 Cal 452 : 67 Ind. Cas. 780
Stamp Act, 1899 — Section 2(5)(b)
High Courts17 Jan 1922
Golam Sobhan Vs Ali Hossain Bahaddar
Calcutta High Court · AIR 1923 Cal 322 : 65 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 92
High Courts17 Jan 1922
The Imperial Tobacco Company of India Limited Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1922 Cal 454 : 67 Ind. Cas. 902
High Courts17 Jan 1922
The Bengal Nagpur Railway Company, Ld. Vs The Secretary Of State For India In Council
Calcutta High Court · (1922) 01 CAL CK 0007
High Courts16 Jan 1922
Nayan Manjuri Dasi Vs Fazley Huq Sardar
Calcutta High Court · AIR 1922 Cal 502 : 71 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1922
Ram Sagar Mondal Vs Alek Naskar and Bhola Nath Mondal
Calcutta High Court · AIR 1922 Cal 59 : 67 Ind. Cas. 177
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts16 Jan 1922
Rajendra Kishore Choudhury Vs Kumud Ban Mahata
Calcutta High Court · AIR 1923 Cal 297 : 67 Ind. Cas. 271
High Courts16 Jan 1922
Kader Buksh Hazir Buksh Vs Shaik Seraj-Ud-Din
Calcutta High Court · 70 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts13 Jan 1922
Rakhal Chandra Ghose and Others Vs Durga Das Samanta and Another
Calcutta High Court · AIR 1922 Cal 557 : 67 Ind. Cas. 673
Limitation Act, 1963 — Article 142
High Courts13 Jan 1922
Ram Ratan Mandal and Others Vs Nilmoni Chowdhury Proprietor of The Form Chowdhury and Company and The Central Nedia Coal Company Limited Throgh Their Agerts Messrs. Linton Miller Limited; and Messrs Moleworth and Company Alded as Party Respondent
Calcutta High Court · AIR 1923 Cal 286 : 66 Ind. Cas. 914
High Courts12 Jan 1922
Samaddi Sheikh Vs Fulbash Bewa and Another
Calcutta High Court · AIR 1923 Cal 269 : 65 Ind. Cas. 704
High Courts12 Jan 1922
Ratan Lal Biswas Vs Nafar Chandra Pal Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 571 : 70 Ind. Cas. 451
High Courts12 Jan 1922
Abhaipada Sircar by his brother and next friend Ram Pada Sirkar and Others Vs Ator Dome
Calcutta High Court · 67 Ind. Cas. 66
High Courts12 Jan 1922
Naimuddin Sarkar and Others Vs Imanimondal and Others
Calcutta High Court · AIR 1923 Cal 308 : 67 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Jan 1922
Chandy Charan Law Vs Sreemutty Azizernessa and Others
Calcutta High Court · 80 Ind. Cas. 315
Bengal Tenancy Act, 1885 — Section 179