High Courts11 Jan 1922
Nagendra Nath Chowdhuri Vs Eraligool Company Ltd.
Calcutta High Court · AIR 1922 Cal 443 : 70 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 6Letters Patent Act, 1865 — Clause 12
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,553 of 3,203
High Courts10 Jan 1922
Emperor Vs Biseswar De alias Bisweshar Raj and Others
Calcutta High Court · AIR 1923 Cal 217 : 71 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 24
High Courts09 Jan 1922
Mohini Kanta Saha Choudhury and Others Vs Preo Nath Neogy and Others
Calcutta High Court · AIR 1922 Cal 141 : 67 Ind. Cas. 381
Bengal Tenancy Act, 1885 — Section 50(2)Letters Patent Act, 1865 — Clause 15
High Courts06 Jan 1922
Tuka Meah and Another Vs Nabin Chandra Mazumdar and Others
Calcutta High Court · AIR 1923 Cal 292(1) : 65 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts06 Jan 1922
Tejendra Chandra Dhar, Executor to the Estate of late Ram Dhan Dhar Vs Durgadas Dutt and Others
Calcutta High Court · AIR 1923 Cal 324 : 67 Ind. Cas. 398
High Courts05 Jan 1922
Annada Chran Desarkar and Others Vs Nawab Kha(sic)eh Habibulla and Others
Calcutta High Court · AIR 1923 Cal 283 : 65 Ind. Cas. 598
High Courts04 Jan 1922
Dinanath Das and on his death his heirs and Legal Representatives Kripanath Das and Others Vs Gopal Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 309 : 67 Ind. Cas. 90
Evidence Act, 1872 — Section 98
High Courts03 Jan 1922
Gour Chandra Goswami and Another Vs The Chairman of the Commissioner of the Nabadwip Municipality
Calcutta High Court · AIR 1922 Cal 1 : 80 Ind. Cas. 192
High Courts03 Jan 1922
Gour Chandra Goswani and another Vs Chairman of the Nabadwip Municipality
Calcutta High Court · (1922) 01 CAL CK 0002
High Courts21 Dec 1921
Panchanan Poddar and Another Vs Khitish Chandra alias Bhola Saha and Others
Calcutta High Court · 67 Ind. Cas. 298
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts21 Dec 1921
Mohar Ali Sarkar Vs Mafizuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 699
High Courts20 Dec 1921
Baul Chandra Addya Vs Sheikh Abdul Matleb
Calcutta High Court · 67 Ind. Cas. 851
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Dec 1921
Hari Charan Karanjai Vs Bahar Sheikh
Calcutta High Court · 67 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Dec 1921
Nafar Chandra Pal Chowdhury Vs Bhusi Molla
Calcutta High Court · 65 Ind. Cas. 581
Bengal Tenancy Act, 1885 — Section 147A, 29, 51
High Courts19 Dec 1921
Abdul Gani and Others Vs Nabendra Kishore Roy and Others
Calcutta High Court · 65 Ind. Cas. 592
High Courts19 Dec 1921
Nagendranath Paud Vs Srimati Sorat Kamini Dast, and On Her Death Her Sons and Reiss Jamini Mohan Sorkar and Others
Calcutta High Court · 66 Ind. Cas. 879
Limitation Act, 1963 — Article 109
High Courts16 Dec 1921
Saibesh Chandra Sarkar Vs Moharajadhiraj Sir Bejoy Chand Mohatap Bahadur and Others
Calcutta High Court · 65 Ind. Cas. 711
Land Acquisition Act, 1894 — Section 31(2)
High Courts15 Dec 1921
Sreemutty Sashimukhi Dasi Vs Sreemuty Monmohini Dasi and Others
Calcutta High Court · 67 Ind. Cas. 87
High Courts15 Dec 1921
Hriday Nath Mondal and Another Vs Tala Bewa and Another
Calcutta High Court · 65 Ind. Cas. 706
Bengal Tenancy Act, 1885 — Section 49