High Courts30 Nov 1921
Chandi Charan Chowdhury and On His Death His Heir And Legal Representatives tripura Charan Chowdhury and Others Vs Nabin Chandra De
Calcutta High Court · 67 Ind. Cas. 113
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,555 of 3,203
High Courts30 Nov 1921
Sailendra Mohan Dutt Vs Dharani Mohan Roy
Calcutta High Court · AIR 1922 Cal 402 : 69 Ind. Cas. 823
High Courts29 Nov 1921
Basarat Sarkar and Another Vs Hiru Pramanik and Others
Calcutta High Court · AIR 1922 Cal 287 : 65 Ind. Cas. 353
High Courts25 Nov 1921
Bipin Behari Bose and Others Vs Mr. K.S. Bonnerjee and Late Kumudini Dasi and Others
Calcutta High Court · 70 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 153(a)
High Courts25 Nov 1921
Mahamed Warish Sadagar Vs Rahman Ali Meah and Another
Calcutta High Court · AIR 1921 Cal 430 : 70 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, 36
High Courts25 Nov 1921
Gobinda Chandra Mullik Vs The Chairman of The Hooghly and Chinsura municipality
Calcutta High Court · AIR 1922 Cal 99 : 65 Ind. Cas. 518
Bengal Municipal Act, 1884 — Section 261
High Courts24 Nov 1921
Hari Charan Roy Chaudhuri and Others Vs Birendra Nath Saha and Others
Calcutta High Court · AIR 1921 Cal 749 : 70 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Nov 1921
Amar Chand Chamaria Vs Banwari Lall Rakshit and Others
Calcutta High Court · AIR 1922 Cal 404 : 69 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 89
High Courts23 Nov 1921
Palan Meah, Tahsildar Vs The Secretary of State for India in Council and Others
Calcutta High Court · 65 Ind. Cas. 669
Bengal Tenancy Act, 1885 — Section 104A, 104H, 111A
High Courts23 Nov 1921
Srimati Sarashibala Dassi, Administratrix to The Estate of Her husband Jatindra Mohan Kumar Vs Chooni Lal Ghose
Calcutta High Court · AIR 1922 Cal 53 : 65 Ind. Cas. 219
Contract Act, 1872 — Section 201, 209
High Courts18 Nov 1921
Ram Saran Roy Vs Shoshi Bhusan Ghose and Another
Calcutta High Court · 65 Ind. Cas. 594
High Courts17 Nov 1921
Maharaj Kishore Khanna Vs Kiran Shashi Dasi
Calcutta High Court · AIR 1922 Cal 407 : 69 Ind. Cas. 820
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Nov 1921
Isof Ali and Others Vs Kasim Ali
Calcutta High Court · 70 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3(2)
High Courts14 Nov 1921
Abdul Salim and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 107 : 69 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 526Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 120B, 420
High Courts08 Nov 1921
Hajari Sonar Vs Emperor
Calcutta High Court · 71 Ind. Cas. 247
Penal Code, 1860 (IPC) — Section 457
High Courts05 Nov 1921
Joy Chandra Chakraburtty Vs Srijut Kumar Arun Chandra Sinha
Calcutta High Court · 67 Ind. Cas. 241
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts04 Nov 1921
Emperor Vs Sadhu Charan Das
Calcutta High Court · AIR 1922 Cal 409 : 77 Ind. Cas. 993
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 1921
Girija Nanda Kali Mitter Vs Emperor
Calcutta High Court · AIR 1921 Cal 433 : 71 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Sept 1921
Hari Charan Das and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 73 : 66 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 147
High Courts21 Sept 1921
Ainuddi Chowkidar and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 64 : 66 Ind. Cas. 1000
Penal Code, 1860 (IPC) — Section 148