High Courts19 Aug 1921
Hari Sadhan Roy Vs Shib Gopal Mitra
Calcutta High Court · AIR 1921 Cal 597 : 65 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,557 of 3,203
High Courts19 Aug 1921
Annada Mohan Roy Choudhury Vs Nilpamaru Loan Office, Limited and Another
Calcutta High Court · AIR 1921 Cal 549 : 65 Ind. Cas. 245
High Courts19 Aug 1921
Dhiro Koch and Another Vs Gobinda Dev Mishra Bura Satria
Calcutta High Court · 65 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 499
High Courts18 Aug 1921
Sital Chandra Majhi Vs Parbati Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 32 : 69 Ind. Cas. 841
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 5
High Courts18 Aug 1921
Jivan Krishna Chakraverty Vs Ramesh Chandra Das and Others
Calcutta High Court · AIR 1921 Cal 500 : 65 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Aug 1921
Lalit Mohan Dey Vs H.N. Dutta and Co. Solicitors, High Court
Calcutta High Court · 65 Ind. Cas. 209
Land Acquisition Act, 1894 — Section 31
High Courts18 Aug 1921
Mobarak Molla Vs Hechamuddi Molla and Others
Calcutta High Court · 65 Ind. Cas. 214
High Courts18 Aug 1921
Ishan Chandra Bakshi Vs Sefatulla Sikdar and Others
Calcutta High Court · 68 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 159, 161, 167
High Courts18 Aug 1921
Gobinda Chandra Gope and Others Vs Akhil Chandra Das and Others
Calcutta High Court · 64 Ind. Cas. 858
High Courts12 Aug 1921
Rahim Bux Paramanik and Others Vs Emperor
Calcutta High Court · 64 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 110, 113
High Courts12 Aug 1921
Syama Charan Borman Vs Narottam Borman and Others
Calcutta High Court · 65 Ind. Cas. 257
High Courts12 Aug 1921
Sheikh Shachuni and Another Vs Shiekh Basir and Others and Nurjan Bewa and Others
Calcutta High Court · 64 Ind. Cas. 613
High Courts12 Aug 1921
Gendli Bibi and Others Vs Joynal Abdin Sarkar
Calcutta High Court · AIR 1922 Cal 254 : 64 Ind. Cas. 565
High Courts11 Aug 1921
Nogendra Chandra Das and Others Vs Rehan Ali Serang Ananta Kumar Kar Vs Sudhanya Ch. De
Calcutta High Court · 65 Ind. Cas. 440
Penal Code, 1860 (IPC) — Section 143, 506
High Courts11 Aug 1921
Rani Hemangini Debi and Others Vs Sarat Rundari Debya and Others
Calcutta High Court · AIR 1921 Cal 292 : 66 Ind. Cas. 882
Probate and Administration Act, 1881 — Section 50
High Courts10 Aug 1921
Rash Behari Gangully Vs Shabharanjan Samaddar and Others
Calcutta High Court · 64 Ind. Cas. 1001
High Courts10 Aug 1921
Hon''ble Raja Reshee Case Law Vs Satish Chandra Paul
Calcutta High Court · AIR 1922 Cal 123 : 64 Ind. Cas. 774
Bengal Tenancy Act, 1885 — Section 105
High Courts10 Aug 1921
Dulloo Singh and Others Vs The Deputy Inspector General of Police, C.I.D. Bengal
Calcutta High Court · AIR 1922 Cal 412 : 65 Ind. Cas. 570
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 204, 471
High Courts10 Aug 1921
Amarnath Bhattacharjee and Others Vs Hon''ble Raja Hrishikesh Laha and Others
Calcutta High Court · 64 Ind. Cas. 829
High Courts10 Aug 1921
Raja Sasi Kanta Acharjya Bahadur Vs Sandhya Moni Dasya and Another
Calcutta High Court · AIR 1921 Cal 236 : 65 Ind. Cas. 4
Bengal Tenancy Act, 1885 — Section 102, 102(6), 103B(3)