High Courts06 Feb 1922
Emperor Vs Tarini Mohan Barari and Others
Calcutta High Court · 69 Ind. Cas. 209
Legal Practitioners Act, 1879 — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,551 of 3,203
High Courts06 Feb 1922
Behari Lal Nandi and Others Vs Nrityananda Ghose and Others
Calcutta High Court · AIR 1922 Cal 224 : 67 Ind. Cas. 1005
High Courts02 Feb 1922
Prosanna Kumar Bedanta Tirtha Bhattacharjya Vs Madhu Badya and Others
Calcutta High Court · AIR 1923 Cal 279 : 68 Ind. Cas. 500
Estates Partition Act, 1897 — Section 99
High Courts01 Feb 1922
Syed Nayajan Ali and Others Vs Midnapore Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 285 : 67 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 1922
Sarat Chandra De Das and Another Vs Taraprasanna Bhattacharyya and Another
Calcutta High Court · AIR 1923 Cal 141 : 70 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 105
High Courts01 Feb 1922
Hara Sundar Majumdar Vs Lahabar Singh
Calcutta High Court · AIR 1923 Cal 315 : 67 Ind. Cas. 277
High Courts01 Feb 1922
Ram Hari Kapali and Others Vs Rohini Kanta Chakravarty and Others
Calcutta High Court · 67 Ind. Cas. 943
High Courts31 Jan 1922
Ram Renu Roy and Others Vs Midnapur Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 111 : 67 Ind. Cas. 1001
High Courts31 Jan 1922
Jatiram Gayan Das Vs Dino Nath Samantha and other
Calcutta High Court · (1922) 01 CAL CK 0031
High Courts28 Jan 1922
Charu Chandra Mazumdar Vs Fanindra Narain Chouhdury and Others
Calcutta High Court · AIR 1923 Cal 310 : 68 Ind. Cas. 897
High Courts27 Jan 1922
Nirode Boroni Dassi and Others Vs Monindra Narayan Chandra and Another
Calcutta High Court · AIR 1922 Cal 229 : 68 Ind. Cas. 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98Limitation Act, 1963 — Article 11A
High Courts27 Jan 1922
Narendra Chandra Lahiry Vs Hon''ble Maharaja Sir Manindra Chandra Nandi, Bahadur, K.C.I.E.
Calcutta High Court · 67 Ind. Cas. 800
Transfer of Property Act, 1882 — Section 108(6)
High Courts27 Jan 1922
Aminulla and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 191 : 72 Ind. Cas. 355
Penal Code, 1860 (IPC) — Section 147, 323, 324
High Courts27 Jan 1922
Becharam Lahiry Vs Sudebi Dasi
Calcutta High Court · AIR 1922 Cal 567 : 67 Ind. Cas. 874
Legal Practitioners Act, 1879 — Section 28
High Courts26 Jan 1922
Nayan Manjuri Dasi Vs Fasley Haq Sardar
Calcutta High Court · (1922) 01 CAL CK 0003
High Courts25 Jan 1922
Nanibala Dassya Vs Jamini Sundari and Others
Calcutta High Court · 70 Ind. Cas. 919
High Courts25 Jan 1922
Sashi Kumar Sorkhel and Others Vs Chandra Kumar Samaddar Chowdhuri and Others
Calcutta High Court · AIR 1923 Cal 204 : 68 Ind. Cas. 322
High Courts24 Jan 1922
Nurul Guni, One Of The Heirs Of Late Golam Akbar Vs A.S.A. Kazamaini Mutualli
Calcutta High Court · AIR 1923 Cal 323 : 66 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts23 Jan 1922
Subala Das Vs Indra Kumar Hazra-Natabar Hazra and Others
Calcutta High Court · AIR 1923 Cal 315(1) : 65 Ind. Cas. 692
Evidence Act, 1872 — Section 146, 148, 149, 150, 151