High Courts10 Feb 1922
Sailabala Dei and Another Vs Gadahar Hazra and Others
Calcutta High Court · 70 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,550 of 3,203
High Courts10 Feb 1922
Ram Sundar Saha and Others Vs Kali Narain Sen Choudhury
Calcutta High Court · AIR 1922 Cal 86 : 70 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts10 Feb 1922
Jagabandhu Saha Vs Haris Chandra Sil and Others
Calcutta High Court · AIR 1922 Cal 459 : 76 Ind. Cas. 915
Limitation Act, 1908 — Article 125
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and Others
Calcutta High Court · (1922) 02 CAL CK 0006
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and others
Calcutta High Court · (1922) 02 CAL CK 0005
High Courts09 Feb 1922
Guru Prosanna Roy and Others Vs Ful Chand Mondal and Others
Calcutta High Court · AIR 1923 Cal 291 : 67 Ind. Cas. 244
Limitation Act, 1963 — Section 23, 25
High Courts09 Feb 1922
Midnapore Zamindary Company, Limited Vs Sridhar Mahata
Calcutta High Court · AIR 1922 Cal 152 : 67 Ind. Cas. 775
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 109A, 7
High Courts09 Feb 1922
Anukul Chandra Dhar Vs Kamala Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 270 : 67 Ind. Cas. 787
Evidence Act, 1872 — Section 11, 13
High Courts09 Feb 1922
Srimoti Sarat Kamini Dasi and on her Death her Heirs and legal Representatives Her Sons Jamini Mohan Sarkar and Others Vs Chaitanya Chandra Prohoraj alias Chaitanya Charan (Chandra in Vokalatnama) Mohapatra and Others
Calcutta High Court · AIR 1923 Cal 289 : 67 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts09 Feb 1922
Romesh Chandra Chakerbutty Vs Durga Charan Chakerbutty and Others
Calcutta High Court · AIR 1922 Cal 128 : 70 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13
High Courts09 Feb 1922
Binayakdas Acharjee Choudhuri and Others Vs Nalini Kumar Chakrovarty and Others
Calcutta High Court · 70 Ind. Cas. 459
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Feb 1922
Altaf Ali Choudhury and Others Vs Srimati Jarina Bibi and Others
Calcutta High Court · 67 Ind. Cas. 871
High Courts08 Feb 1922
Osman Mandal Vs Radhika Mohan Roy
Calcutta High Court · AIR 1923 Cal 298 : 67 Ind. Cas. 294
Bengal Tenancy Act, 1885 — Section 50, 50(1), 50(2)
High Courts08 Feb 1922
M. Abdul Aziz and Another Vs Amir Ali and Others
Calcutta High Court · 67 Ind. Cas. 149
High Courts08 Feb 1922
Amiruddin Mahamad Vs Sankar Borman
Calcutta High Court · AIR 1922 Cal 56 : 67 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 86(b)
High Courts08 Feb 1922
Onkarmal Agarwala Vs Rai Shehab Nritya Gopal Chaki
Calcutta High Court · AIR 1923 Cal 313(1) : 67 Ind. Cas. 885
High Courts07 Feb 1922
Sheikh Dendoo Vs Shaikh Sachoo and Others
Calcutta High Court · 72 Ind. Cas. 2
High Courts07 Feb 1922
Abdul Huq and Another Vs Mohamaddan and Another
Calcutta High Court · 67 Ind. Cas. 302
Calcutta Rent Act, 1920 — Section 2(c)Government of India Act, 1915 — Section 107
High Courts06 Feb 1922
Nitya Gopal Tewary and Others Vs Ramsasi Roy and Others
Calcutta High Court · AIR 1923 Cal 296 : 67 Ind. Cas. 394