High Courts27 Feb 1922
Udoy Kumar Dass Shebait of Idols of Lakshmi Janardan and Another Vs Srimati Katyani Debi
Calcutta High Court · 69 Ind. Cas. 126
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Section 98(2)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,548 of 3,203
High Courts27 Feb 1922
Amulya Sundari Dassya Vs Syama Sundar Saha and Others
Calcutta High Court · AIR 1923 Cal 316 : 68 Ind. Cas. 607
High Courts25 Feb 1922
Asmatullah Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · AIR 1929 Cal 672
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Feb 1922
Nasir Khan Mistri Vs Fyaz Hossain
Calcutta High Court · AIR 1922 Cal 57 : 72 Ind. Cas. 348
Penal Code, 1860 (IPC) — Section 403
High Courts24 Feb 1922
Jetha Bhulchand and Another Vs F.C. Grace
Calcutta High Court · AIR 1923 Cal 227 : 70 Ind. Cas. 494
Calcutta Rent Act, 1920 — Section 11(5)
High Courts24 Feb 1922
Srimati Johara Banoo and Others Vs Ganga Chandra Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 222 : 77 Ind. Cas. 1044
Bengal Tenancy Act, 1885 — Section 160(b)
High Courts24 Feb 1922
Mohammed Hyder Ali Khan Pani and Others Vs Mohammed wajid Ali khan pani and Others
Calcutta High Court · 68 Ind. Cas. 285
High Courts23 Feb 1922
Mea Hossain Khan and Others and Makram Khan and Others Vs Sheikh Samir and Others
Calcutta High Court · AIR 1923 Cal 282(1) : 68 Ind. Cas. 475
High Courts23 Feb 1922
Rekhab Chand Doogar Vs J.R. D''cruz
Calcutta High Court · AIR 1923 Cal 223
Calcutta Rent Act, 1920 — Section 11(4)
High Courts23 Feb 1922
Dwijendra Mohan Sarma Vs Monorama Dasi and Others
Calcutta High Court · 70 Ind. Cas. 990
Guardians and Wards Act, 1890 — Section 29
High Courts23 Feb 1922
Ambika Debi add Ors. Vs Swarnamayidasi and Another
Calcutta High Court · AIR 1922 Cal 135 : 68 Ind. Cas. 425
High Courts22 Feb 1922
Kula Miah Vs Nazu Miah and Others
Calcutta High Court · AIR 1923 Cal 195 : 68 Ind. Cas. 449
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts22 Feb 1922
Badaruddin Mun Hi Vs Sarapaddin Bepari and Others
Calcutta High Court · AIR 1923 Cal 307 : 68 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 111ALimitation Act, 1963 — Article 120
High Courts22 Feb 1922Dismissed
Rajendra Nath Roy Vs Sheikh Abdul and others
Calcutta High Court · (1922) 02 CAL CK 0065
High Courts21 Feb 1922
Jashimuddin Sarkar Vs Manmohini Dssya and Others
Calcutta High Court · AIR 1922 Cal 93 : 70 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)
High Courts21 Feb 1922
Allen Bros. and Co. Vs Bando and Co.
Calcutta High Court · (1922) 02 CAL CK 0066
High Courts20 Feb 1922
Rajakoti Kumar Mukerji Vs Tincowri Chakraburti and Others
Calcutta High Court · AIR 1922 Cal 136 : 70 Ind. Cas. 293
High Courts20 Feb 1922
Emperor Vs Jhabbar Mull Lakkar
Calcutta High Court · AIR 1923 Cal 179 : 72 Ind. Cas. 973
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts20 Feb 1922
Emperor Vs Safdar Reza
Calcutta High Court · AIR 1922 Cal 508 : 72 Ind. Cas. 379
Penal Code, 1860 (IPC) — Section 363, 366
High Courts20 Feb 1922
Basanti Charan Sinha Vs Rajani Mohan Chatterjee and Another
Calcutta High Court · AIR 1922 Cal 514 : 86 Ind. Cas. 227