High Courts24 Mar 1922
Ramani Kanta Roy Vs Hara Chandra Das
Calcutta High Court · AIR 1923 Cal 162 : 68 Ind. Cas. 495
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,546 of 3,203
High Courts24 Mar 1922
Naz Rahamad Choudhury and Others Vs The Secretary of State for India Council and Others
Calcutta High Court · 69 Ind. Cas. 74
Bengal Survey and Settlement Manual, 1917 — Section 5
High Courts23 Mar 1922
Afsar Khan Vs Shabu Mondal
Calcutta High Court · AIR 1922 Cal 148 : 77 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(2)
High Courts22 Mar 1922
Sued Mahammad Hossain Chaudhary and Another Vs RABIA KHATUN alias Pori Banu Bibi
Calcutta High Court · AIR 1923 Cal 163 : 68 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 Mar 1922
Hara Kumar Mitter Vs Murari Mohan Bose and Others
Calcutta High Court · AIR 1922 Cal 572 : 69 Ind. Cas. 1003
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 9, 141
High Courts22 Mar 1922
Kirodi Narain Basu Another Vs Srimati Mrinalini Dasi and Another
Calcutta High Court · AIR 1922 Cal 129 : 69 Ind. Cas. 785
Partition Act, 1893 — Section 4
High Courts22 Mar 1922
Ashraf Ali and Others Vs Makbul Ahmed
Calcutta High Court · AIR 1923 Cal 166 : 70 Ind. Cas. 931
Contract Act, 1872 — Section 74
High Courts16 Mar 1922
Norendra Nath Dey Vs Jotish Chandra Pal
Calcutta High Court · 67 Ind. Cas. 705
Court Fees Act, 1870 — Section 13Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Mar 1922
Mafizuddin Howladar Vs Mohammad Islam Chaudhury and Others
Calcutta High Court · AIR 1923 Cal 281 : 67 Ind. Cas. 741
Court Fees Act, 1870 — Section 13
High Courts15 Mar 1922
Brojendra Kishore Roy Chowdhury Vs Sheikh Somar Ali
Calcutta High Court · AIR 1923 Cal 282 : 68 Ind. Cas. 298
Bengal Tenancy Act, 1885 — Section 105
High Courts14 Mar 1922
Srimati Krishna Pramada Dasi Vs Rash Behari Das and Others
Calcutta High Court · AIR 1923 Cal 327(1) : 67 Ind. Cas. 709
Bengal Patni Taluks Regulation, 1819 — Section 11, 15
High Courts10 Mar 1922
Sham Lal Rai Chowdhury and Others Vs Radha Charan Rai Chowdhury and Others
Calcutta High Court · 81 Ind. Cas. 774
High Courts10 Mar 1922Dismissed
Shiam Lal Saha and others Vs Mt. Fulia and another
Calcutta High Court · (1922) 03 CAL CK 0031
High Courts10 Mar 1922
Ram Golam Kalwar Vs Gumti Shaw and Another
Calcutta High Court · 69 Ind. Cas. 976
Calcutta Rent Act, 1920 — Section 2(e)
High Courts09 Mar 1922
Jogesh Chandra Shaha Vs Bhiku Sau Paramanik and Others
Calcutta High Court · 72 Ind. Cas. 88
High Courts09 Mar 1922
Purna Chandra Chattopadhya Vs Sheikh Mabud Buksh and Others
Calcutta High Court · AIR 1923 Cal 291(1) : 68 Ind. Cas. 200
High Courts07 Mar 1922
Jamini Kumar Seal and Another Vs Thakur Dhan Baishnab and Another
Calcutta High Court · 79 Ind. Cas. 1048
High Courts07 Mar 1922
Har Kisore Seal and Others Vs Thakurdhan Baishnab and Another
Calcutta High Court · 70 Ind. Cas. 479
High Courts03 Mar 1922
Mangobinda Dutta and Another Vs J. Baisogomaff
Calcutta High Court · AIR 1922 Cal 104 : 67 Ind. Cas. 714