High Courts27 Apr 1922
Siva Prosad Singh Vs Rani Prayag Kumari Debi and Others
Calcutta High Court · 76 Ind. Cas. 901
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,544 of 3,203
High Courts27 Apr 1922
Sheikh Haji Sadakali Khan Vs Janakinath Singha Roy
Calcutta High Court · 69 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts26 Apr 1922
Janaki Nath Saha and Others Vs Baikuntha Nath Ghattak and Others
Calcutta High Court · AIR 1922 Cal 176 : 70 Ind. Cas. 602
High Courts26 Apr 1922
In Re: Jnanendra Nath Roy (Deaceased)
Calcutta High Court · AIR 1923 Cal 265 : 70 Ind. Cas. 463a
Succession Act, 1865 — Section 331
High Courts26 Apr 1922
Uma Charan Chakrabarti and Others Vs Nibaran Chandra Chakrabarti
Calcutta High Court · AIR 1923 Cal 389 : 75 Ind. Cas. 2
High Courts25 Apr 1922
Giris Chandra Bhattacharyya and Another Vs Bhabataran Shakari and Another
Calcutta High Court · AIR 1923 Cal 667 : 74 Ind. Cas. 552
High Courts25 Apr 1922
Munshi Sajedar Rahaman Vs Rakhal Chandra Roy and Others
Calcutta High Court · 70 Ind. Cas. 71
High Courts25 Apr 1922
Jitmull-Girdhari Lal Vs Ram Gopal Bohitram
Calcutta High Court · AIR 1923 Cal 419 : 74 Ind. Cas. 275
High Courts25 Apr 1922
Basanta Kumar Roy and Others Vs Manjuri Dasi and Others
Calcutta High Court · AIR 1924 Cal 349
High Courts25 Apr 1922
Sajedar Rahaman Vs Rakhal Chandra Roy and Others
Calcutta High Court · AIR 1924 Cal 529
High Courts24 Apr 1922
Aswini Kumar Dutt aud Ors. Vs Sukhoda Sundari Debya
Calcutta High Court · AIR 1923 Cal 319 : 68 Ind. Cas. 448
High Courts24 Apr 1922
Raja Resheecase Law Vs Chintamoni Dalai and Another
Calcutta High Court · AIR 1922 Cal 510 : 70 Ind. Cas. 535
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts24 Apr 1922
Gangaram Majhi and Others Vs Bamapada Mahapatra
Calcutta High Court · AIR 1923 Cal 313 : 68 Ind. Cas. 301
Bengal Tenancy Act, 1885 — Section 49E(2), 49F
High Courts12 Apr 1922
Rasik Lal Das Vs Emperor
Calcutta High Court · AIR 1922 Cal 492 : 71 Ind. Cas. 503
Calcutta Police Act, 1866 — Section 54A
High Courts12 Apr 1922
Ramkamal Banik Saha Vs Syam Sunder Banik Saha
Calcutta High Court · 75 Ind. Cas. 41
High Courts11 Apr 1922
Gosto Behary Basu and Others Vs Baistom Das Denre
Calcutta High Court · 71 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 260, 399, 414Penal Code, 1860 (IPC) — Section 186, 206
High Courts10 Apr 1922
Haridasi Debi Vs Gopeshwar Pyne and Others
Calcutta High Court · AIR 1923 Cal 599 : 77 Ind. Cas. 619
Court Fees Act, 1870 — Article 1, 19(xx)
High Courts08 Apr 1922
Jagat Chandra Roy Vs Kalimuddi Sardar and Others
Calcutta High Court · AIR 1924 Cal 382 : 71 Ind. Cas. 693
Penal Code, 1860 (IPC) — Section 147, 494
High Courts08 Apr 1922
Krishnendra Nathsarkar and Others Vs Rani Kusum Kamani Debi and Others
Calcutta High Court · AIR 1923 Cal 351 : 76 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 7
High Courts07 Apr 1922
Sitanath Das Vs Rani Kanak Probha Debi and Others
Calcutta High Court · AIR 1923 Cal 322(1) : 67 Ind. Cas. 879