High Courts09 May 1922
Parul Bala Debi Vs Satish Chandra Bhattacharjee
Calcutta High Court · AIR 1923 Cal 456 : 75 Ind. Cas. 529
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,543 of 3,203
High Courts08 May 1922
Amritanath Biswas and Others Vs Jogendra Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1924 Cal 369 : 69 Ind. Cas. 183
High Courts08 May 1922
Nava Kishore Das Vs Madan Mohan Das Goswami
Calcutta High Court · AIR 1924 Cal 346a
High Courts08 May 1922
Nava Kishore Das, and on his death his heir and Legal Representative, Hara Mohini Dasi Vs Madan Mohan Das Goswami
Calcutta High Court · 69 Ind. Cas. 600
High Courts05 May 1922
Jagadishwar Sanyal Vs Collector of Goalpara and Another
Calcutta High Court · AIR 1925 Cal 197
High Courts04 May 1922
Asutosh Chakrabarty and Others Vs Dwarikanath Mata and Others
Calcutta High Court · 70 Ind. Cas. 119
Bengal Tenancy Act, 1885 — Section 29
High Courts04 May 1922
Phanindra Chandra Vs Nagendra Chandra and Others
Calcutta High Court · AIR 1925 Cal 75
Probate and Administration Act, 1881 — Section 73, 83
High Courts04 May 1922
Phanindra Chandra Sett Vs Nagendra Chandra Sett and Others
Calcutta High Court · 84 Ind. Cas. 65
Probate and Administration Act, 1881 — Section 73, 83
High Courts03 May 1922Dismissed
Birendra Kishore Manikya Vs Trailokhya Nath Roy and others
Calcutta High Court · (1922) 05 CAL CK 0035
High Courts03 May 1922
Hriday Krishna Pal and Others Vs Rajani Kanta Pal and Others
Calcutta High Court · AIR 1923 Cal 300 : 68 Ind. Cas. 293
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 May 1922
Naba Kishore Tilakdas Vs Paro Bewa
Calcutta High Court · AIR 1922 Cal 198 : 74 Ind. Cas. 283
High Courts01 May 1922
Sarat Chandra Sen Vs Rajkumar Mookerjee
Calcutta High Court · AIR 1923 Cal 135(1) : 69 Ind. Cas. 863
Arbitration Act, 1899 — Section 19
High Courts28 Apr 1922
Kusum Bandhu Chakravarty and Another Vs Ramdayal Bhattacharjee
Calcutta High Court · 69 Ind. Cas. 179
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts28 Apr 1922
Kusum Bandhu Chakravarthy and Another Vs Ramdayal Bhattacharjee
Calcutta High Court · AIR 1924 Cal 362
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts28 Apr 1922
Ferasat Ali Mullik Vs Srimati Priamboda Devi
Calcutta High Court · 69 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 29
High Courts28 Apr 1922
Ferasat Ali Mulik Vs Priamboda Devi
Calcutta High Court · AIR 1924 Cal 544
Bengal Tenancy Act, 1885 — Section 29
High Courts28 Apr 1922
Emperor Vs Durga Charan Bepari alias Durga Charan Mandal and Others
Calcutta High Court · AIR 1922 Cal 124 : 68 Ind. Cas. 407
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Apr 1922
J.N. Ghose and Others Vs B.B. Dasi and Others
Calcutta High Court · 70 Ind. Cas. 638
High Courts27 Apr 1922
Sadakali Khan Vs Janakinath Singha Roy
Calcutta High Court · AIR 1924 Cal 463
Bengal Tenancy Act, 1885 — Section 61
High Courts27 Apr 1922
Manmatha Nath Chuckerbutty and Others Vs Balai Chandra Bag
Calcutta High Court · AIR 1924 Cal 359 : 70 Ind. Cas. 111
Transfer of Property Act, 1882 — Section 108(j)