High Courts06 Jun 1922
Kedar Nath Das Vs Bidhu Bhushan Guha and Others
Calcutta High Court · AIR 1924 Cal 348
Registration Act, 1908 — Section 7Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,541 of 3,203
High Courts06 Jun 1922
Faijaddin Vs Agni Kumar Sarma and Others
Calcutta High Court · AIR 1924 Cal 370 : 71 Ind. Cas. 300
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Jun 1922
Raj Kumar Mandal and Others Vs Ali Mia and Others
Calcutta High Court · AIR 1923 Cal 192 : 70 Ind. Cas. 792
Specific Relief Act, 1877 — Section 42
High Courts02 Jun 1922
Khagendra Nath Mukherjee Vs Khetra Nath Pal also Known as Khetra Mohan Pal and Others
Calcutta High Court · 71 Ind. Cas. 314
Probate and Administration Act, 1881 — Section 112Succession Act, 1925 — Section 106, 296
High Courts02 Jun 1922
Charu Chandra Pramanik Vs Nahush Chandra Kundu and Others
Calcutta High Court · AIR 1923 Cal 1 : 74 Ind. Cas. 630
High Courts02 Jun 1922
Alam Mulla and Another Vs Surendra Kumar Karforma and Another
Calcutta High Court · 69 Ind. Cas. 57
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts01 Jun 1922
Jasada Lal Pal Chaudhury Vs Balaram Poddar
Calcutta High Court · 69 Ind. Cas. 67
High Courts01 Jun 1922
Baidya Nath Dutt Vs Alef Jan Bibi and Others
Calcutta High Court · AIR 1923 Cal 240 : 70 Ind. Cas. 194
Evidence Act, 1872 — Section 13Transfer of Property Act, 1882 — Section 41
High Courts01 Jun 1922
Promatha Nath Mullick Vs Pradyumna Kumar Mullick and Another
Calcutta High Court · AIR 1923 Cal 99 : 76 Ind. Cas. 985
High Courts01 Jun 1922
Saradindunath Rai Chaudhuri and Others Vs Sudhir Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 116 : 69 Ind. Cas. 48
Succession Act, 1925 — Section 45
High Courts01 Jun 1922
Emperor Vs Bimalanand Das Gupta, a Pleader
Calcutta High Court · AIR 1924 Cal 329
Penal Code, 1860 (IPC) — Section 188
High Courts01 Jun 1922
Radha Nath Karmakar and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 573 : 71 Ind. Cas. 120
Criminal Procedure Code, 1898 (CrPC) — Section 106, 235Penal Code, 1860 (IPC) — Section 147, 353
High Courts01 Jun 1922
Sashi Mukhi Dasi and Others Vs Abinash Chandra Halder and Others
Calcutta High Court · AIR 1922 Cal 279 : 80 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 28
High Courts01 Jun 1922
Burn and Co., Ltd. Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1923 Cal 513 : 76 Ind. Cas. 579
Land Acquisition Act, 1894 — Section 25, 9
High Courts01 Jun 1922
Jogendra Krishna Roy and Another Vs Shafar Ali and Others
Calcutta High Court · AIR 1923 Cal 373 : 76 Ind. Cas. 382
Bengal Tenancy Act, 1885 — Section 22
High Courts01 Jun 1922
Golam Rahman Mistri and Others Vs Gurdas Kundu Choudhri and Others
Calcutta High Court · AIR 1923 Cal 505 : 76 Ind. Cas. 586
Bengal Tenancy Act, 1885 — Section 18
High Courts31 May 1922
Gopal Chandra Poddar Vs Dwarika Nath Dutta
Calcutta High Court · AIR 1924 Cal 353a : 69 Ind. Cas. 655
Bengal Patni Taluks Regulation, 1819 — Section 11Bengal Tenancy Act, 1885 — Section 160
High Courts31 May 1922
Akshay Kumar Chand Vs The Commissioners of Bogra Municipality
Calcutta High Court · 75 Ind. Cas. 506
High Courts26 May 1922
Saradindu Chakravarti Vs Gosta Behari Pramanick and Others
Calcutta High Court · AIR 1923 Cal 302 : 75 Ind. Cas. 196
High Courts26 May 1922
Bhairab Chandra Dutta and Others Vs Kali Kumar Dutta and Others
Calcutta High Court · AIR 1923 Cal 606 : 71 Ind. Cas. 453
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23