High Courts13 Jun 1922
Kulada Prosad Chatterjee and Others Vs Khudiram Misra and Another
Calcutta High Court · AIR 1923 Cal 371 : 70 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,540 of 3,203
High Courts13 Jun 1922
Makar Ali Vs Sarfaddin and Others
Calcutta High Court · AIR 1923 Cal 85 : 70 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts13 Jun 1922
Roy Jatindra Nath Choudhury and Another Vs Azizarrahaman Shana and Others
Calcutta High Court · AIR 1923 Cal 433 : 71 Ind. Cas. 307
Bengal Tenancy Act, 1885 — Section 106, 107Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jun 1922
Monohar Peshakar Vs Haran Chandra Karmakar
Calcutta High Court · AIR 1924 Cal 543 : 71 Ind. Cas. 290
High Courts12 Jun 1922
Hamid Ali Vs Mahomed Nurerjjama Meah
Calcutta High Court · AIR 1923 Cal 361 : 76 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 178, 179
High Courts12 Jun 1922
Raj Chandra Das Vs Kali Kanta Das and Others
Calcutta High Court · AIR 1923 Cal 394 : 82 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts09 Jun 1922
Ram Hari Chakravarty and Others Vs Santosh Kumar Manna
Calcutta High Court · AIR 1924 Cal 642
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Raja Jyoti Prosad Singh Deo
Calcutta High Court · 75 Ind. Cas. 255
High Courts09 Jun 1922
Bhagu Singh Vs Moheswar Barik and Others
Calcutta High Court · AIR 1924 Cal 531 : 73 Ind. Cas. 291
High Courts09 Jun 1922
Gunjar Mohammad and Another Vs Shuruz Ali
Calcutta High Court · 69 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 193, 464, 465
High Courts09 Jun 1922
Gunjar Mahommed and Another Vs Shuruz Ali
Calcutta High Court · AIR 1924 Cal 536a
Penal Code, 1860 (IPC) — Section 464, 465
High Courts09 Jun 1922
Purna Chandra Roy and Others Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1923 Cal 210 : 70 Ind. Cas. 68
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts09 Jun 1922
Purna Chandra Das and Another Vs Ali Mahammad
Calcutta High Court · AIR 1924 Cal 520
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Jyoti Prasad Singh Deo and Others
Calcutta High Court · AIR 1924 Cal 90
High Courts09 Jun 1922
Gulzari Lal Vs Emperor
Calcutta High Court · AIR 1923 Cal 164 : 71 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts09 Jun 1922
Ramharicohakraverty and Others Vs Santosh Kumar Manna
Calcutta High Court · 69 Ind. Cas. 461
High Courts08 Jun 1922
Jyoti Prokash Chatterjee and Another Vs Bagala Kanta Chodhury and Others
Calcutta High Court · 70 Ind. Cas. 822
Bengal Tenancy Act, 1885 — Section 104J
High Courts08 Jun 1922
Monmohini Das Gupta Vs Basanta Kumar Das Gupta and Others
Calcutta High Court · AIR 1922 Cal 458 : 69 Ind. Cas. 753
High Courts07 Jun 1922
Superintendent and Remembrancer of Legal Affairs Vs Troilokhya Nath Chatterjee
Calcutta High Court · AIR 1922 Cal 194 : 72 Ind. Cas. 356
Bengal Municipal Act, 1884 — Section 261, 263, 273(2)
High Courts07 Jun 1922
Asiatulla and Others Vs Denes Mohammed and Another
Calcutta High Court · AIR 1923 Cal 152 : 70 Ind. Cas. 169