High Courts26 May 1922Dismissed
Kalipada Das and Another Vs Durgadas Roy
Calcutta High Court · (1922) 05 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,542 of 3,203
High Courts26 May 1922
Bhairab Chandra Dutt and Others Vs Kali Kumar Dutt and Others
Calcutta High Court · 74 Ind. Cas. 1038
High Courts26 May 1922
Emperor Vs Profulla Kumar Mazumdar
Calcutta High Court · AIR 1923 Cal 453 : 74 Ind. Cas. 267
High Courts25 May 1922
Abdul Aziz and Others Vs Lakhmi Chandra Majumdar and Others
Calcutta High Court · 74 Ind. Cas. 545
High Courts23 May 1922
Syed Sadaq Reza, Chairman, Murshidabad Municipality Vs Khoshmohini Dasi and Others
Calcutta High Court · 71 Ind. Cas. 346
Bengal Municipal Act, 1932 — Section 201
High Courts22 May 1922
Ram Saran Singh Vs Chandra Mohun Saha and Others
Calcutta High Court · AIR 1924 Cal 386 : 71 Ind. Cas. 222
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(6)
High Courts19 May 1922
Hara Prasanna Bandopadhya Vs Arab Ali and on his Death two of his Heirs and Legal representatives Jabeda Khatun and Another, minor by their Guardian ad litem, Mr. F.B. Counsel, The Deputy Registrar of this Court and Abbas Ali and Others and Sabdar Ali
Calcutta High Court · 71 Ind. Cas. 326
High Courts19 May 1922
Kedar Nath Sadhukhan and Others Vs Madhu Sudan Das and Others
Calcutta High Court · AIR 1923 Cal 682 : 75 Ind. Cas. 105
High Courts19 May 1922
Hara Prasanna Bandopadya Vs Arab Ali and Others
Calcutta High Court · AIR 1924 Cal 353
High Courts17 May 1922
Faijuddin and Others Vs Asrab Ali and Others
Calcutta High Court · AIR 1923 Cal 670 : 70 Ind. Cas. 570
Registration Act, 1908 — Section 17
High Courts17 May 1922
Gora Chand Haldar and Another Vs Rakhal Chandra Gope and Others
Calcutta High Court · AIR 1923 Cal 364 : 72 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 40
High Courts17 May 1922
Hari Ram Singh Choudhury Vs Ram Ram Singh Choudhury and Another
Calcutta High Court · AIR 1923 Cal 444 : 75 Ind. Cas. 218
High Courts17 May 1922
Annapurna Debya Vs Amiyanath Banerjee and Others
Calcutta High Court · AIR 1922 Cal 307 : 68 Ind. Cas. 482
Court Fees Act, 1870 — Section 13
High Courts16 May 1922Dismissed
Janaki Ballav Roy and others Vs Enat Mandal
Calcutta High Court · (1922) 05 CAL CK 0022
High Courts15 May 1922
Nehar Bewa and Another Vs Kador Bakas Mohammed
Calcutta High Court · 68 Ind. Cas. 282
High Courts15 May 1922
J.R.B. Morrier Vs Lala Raghumul and another
Calcutta High Court · (1922) 05 CAL CK 0004
High Courts10 May 1922
Surendra Nath Chatterjee Vs Sivadas Mookerjee and Another
Calcutta High Court · AIR 1922 Cal 182 : 69 Ind. Cas. 867
Hindu Wills Act, 1870 — Section 3Succession Act, 1925 — Section 57
High Courts10 May 1922
Shaikh Aziz Mandal Vs Girish Chandra Chowdhri
Calcutta High Court · AIR 1923 Cal 320 : 68 Ind. Cas. 38
High Courts09 May 1922
In Re: Abdul Samad
Calcutta High Court · 70 Ind. Cas. 468
Provincial Insolvency Act, 1920 — Section 36