High Courts19 Jun 1922
Haridas Ghose Mridha and Another Vs Gouri Charan Ghose Mridha and Others
Calcutta High Court · AIR 1924 Cal 359a : 71 Ind. Cas. 309
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,539 of 3,203
High Courts16 Jun 1922
Dwarka Nath Sen and Others Vs Tara Prassanno Sen and Others
Calcutta High Court · AIR 1923 Cal 356 : 76 Ind. Cas. 328
High Courts16 Jun 1922
Gopal Chandra Pal Vs Kadambini Dasi and Others
Calcutta High Court · AIR 1924 Cal 364
Limitation Act, 1963 — Section 28
High Courts16 Jun 1922
Dhorendra Krishna Mukherjee Vs Mohendra Nath Mukherjee and Others
Calcutta High Court · 70 Ind. Cas. 869
High Courts16 Jun 1922
Moydhannessa Bibi and Another Vs Satis Chandra Giri and Another
Calcutta High Court · AIR 1923 Cal 435 : 70 Ind. Cas. 895
Bengal Tenancy Act, 1885 — Section 109C
High Courts15 Jun 1922
Arjun Chandra Bhadra Vs Kailas Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 149 : 70 Ind. Cas. 532
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts15 Jun 1922
Reshee Case Law Vs Bhuban Mohan Pal and Others
Calcutta High Court · AIR 1924 Cal 361
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Jun 1922Dismissed
Pran Kishore Tarafdar and others Vs Sarode Prosad Pakrasi and others
Calcutta High Court · (1922) 06 CAL CK 0050
High Courts15 Jun 1922
Emperor Vs Ganesh Chandra Goldar
Calcutta High Court · AIR 1923 Cal 458 : 74 Ind. Cas. 264
High Courts15 Jun 1922
Hon''ble Raja Reshee Case Law, C.I.E. Vs Bhuban Mohan Pal and Others
Calcutta High Court · 72 Ind. Cas. 1047
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Jun 1922
Ali Mohammed and Others Vs Sheikh Katu and Others
Calcutta High Court · 70 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 5
High Courts15 Jun 1922
The Secretary of State for India in Council Vs Raj Kumar Mukherjee and Others
Calcutta High Court · AIR 1923 Cal 585 : 82 Ind. Cas. 69 : 77 Ind. Cas. 1025
Civil Procedure Code, 1908 (CPC) — Section 60(1)(k)Provident Funds Act, 1897 — Section 2(4), 4(1)
High Courts15 Jun 1922
Mohabbat Ali Vs Tofar Ali and Another
Calcutta High Court · AIR 1923 Cal 369 : 76 Ind. Cas. 481
High Courts15 Jun 1922
Dina Bandhu Saha Vs Abdul Latif Molla
Calcutta High Court · (1922) 06 CAL CK 0001
High Courts14 Jun 1922
Dhirendra Kumar Bose by His Guardun, Mother, Sarojini Bose Vs Chandra Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 154 : 68 Ind. Cas. 648
Contract Act, 1872 — Section 23
High Courts14 Jun 1922
Ganesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · AIR 1924 Cal 461
Specific Relief Act, 1877 — Section 22
High Courts14 Jun 1922
Srimati Dharini Kalitani Vs Sisuram Kalita
Calcutta High Court · 70 Ind. Cas. 36
High Courts14 Jun 1922
Gonesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · 72 Ind. Cas. 651
Specific Relief Act, 1877 — Section 22
High Courts13 Jun 1922
Sheikh Songsor Ali Vs Jagannath Pal and Others
Calcutta High Court · AIR 1923 Cal 368 : 76 Ind. Cas. 252