High Courts13 Jul 1922
Annada Charan Sil and Another Vs Hargobinda Sil and Others
Calcutta High Court · AIR 1923 Cal 570 : 75 Ind. Cas. 557
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,537 of 3,203
High Courts12 Jul 1922
Sinha and Others Vs Manmohan Singha Roy and Others
Calcutta High Court · 70 Ind. Cas. 784
Bengal Embankment Act, 1882 — Section 59
High Courts12 Jul 1922
Arun Chandra Sinha Bahadur and Others Vs Manmohan Sinha Roy and Others
Calcutta High Court · AIR 1924 Cal 154
Bengal Embankment Act, 1882 — Section 54, 55
High Courts12 Jul 1922
In Re: Hari Narain Das (An Infant)
Calcutta High Court · AIR 1923 Cal 409 : 74 Ind. Cas. 244
High Courts11 Jul 1922Allowed
Saradakripa Lala Vs Bepin Chandra Pal and others
Calcutta High Court · (1922) 07 CAL CK 0064
High Courts11 Jul 1922
Baidya Nath Chottopadya Vs Sreemati Panchanani Dassee and Another
Calcutta High Court · 72 Ind. Cas. 128
High Courts11 Jul 1922
In Re : Amulya Charan Dutt and another
Calcutta High Court · (1922) 07 CAL CK 0038
High Courts11 Jul 1922
Baidyanath Chatterjee Vs Panchanani Dasi and Others
Calcutta High Court · AIR 1924 Cal 72
High Courts11 Jul 1922
Sheik Babujan Vs Emperor
Calcutta High Court · AIR 1923 Cal 403 : 76 Ind. Cas. 651
High Courts10 Jul 1922
Sarat Chandra Das alias Sachidananda Das Vs Sm. Sarajini Rudraja
Calcutta High Court · AIR 1924 Cal 135
Registration Act, 1908 — Section 17, 17(d)
High Courts10 Jul 1922
Sarat Chandra Das Vs Sm. Sarajini Rudraja
Calcutta High Court · 79 Ind. Cas. 257
Registration Act, 1877 — Section 17(2)(vi)
High Courts10 Jul 1922
Dwarka Nath Banerji Vs Rash Behari Guha and Others
Calcutta High Court · AIR 1923 Cal 365 : 76 Ind. Cas. 401
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Jul 1922
Raja Reshee Case Law Vs Trailokhya Mohata and Others
Calcutta High Court · AIR 1923 Cal 370 : 76 Ind. Cas. 492
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts07 Jul 1922
Raghu Nath Sarma Daloi and Dhaneswar Sarma Barduari and Others Vs Jiban Chandar Sarma
Calcutta High Court · AIR 1923 Cal 467 : 70 Ind. Cas. 874
High Courts06 Jul 1922
Secretary of State Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1923 Cal 377 : 76 Ind. Cas. 494
Forest Act, 1927 — Section 3, 6, 9
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanno Kumar Gope
Calcutta High Court · 71 Ind. Cas. 304
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanna Kumar Gope and Others
Calcutta High Court · AIR 1924 Cal 366
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Mofezuddi and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 435
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts05 Jul 1922
Emperor Vs Hari Das Mitra and Another
Calcutta High Court · AIR 1923 Cal 108 : 73 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380
High Courts04 Jul 1922
Kali Pada Bose and Others Vs Fani Bhusan Roy and Others
Calcutta High Court · AIR 1924 Cal 363 : 70 Ind. Cas. 173