High Courts28 Jul 1922
Mati Biswas Vs Haripada Pal
Calcutta High Court · AIR 1923 Cal 402 : 70 Ind. Cas. 790
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,535 of 3,203
High Courts28 Jul 1922
Mohiuddin Chowdhury Vs Aminuddin Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 441 : 72 Ind. Cas. 930
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Jul 1922
Baishnav Charan Das and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 537 : 72 Ind. Cas. 71
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts28 Jul 1922
Benode Behary Nath Vs Emperor
Calcutta High Court · 81 Ind. Cas. 61
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts28 Jul 1922
Sarat Chandra Mandal and Another Vs Ram Sashi Roy and Others
Calcutta High Court · AIR 1923 Cal 45 : 69 Ind. Cas. 153
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(6), 195(7)Government of India Act, 1915 — Section 107
High Courts27 Jul 1922
Asutosh Das Gupta Vs Purna Chandra Ghose and Another
Calcutta High Court · AIR 1923 Cal 11 : 71 Ind. Cas. 670
Criminal Procedure Code, 1898 (CrPC) — Section 239, 423Penal Code, 1860 (IPC) — Section 500, 501
High Courts27 Jul 1922
Srepat Singh and Another Vs Ram Sarap Surya Prasad and Others
Calcutta High Court · 76 Ind. Cas. 583
High Courts27 Jul 1922
Jobeda Khatun Vs Tulshi Charan Das
Calcutta High Court · AIR 1923 Cal 82 : 77 Ind. Cas. 564
High Courts26 Jul 1922
Bepin Behari Ghose Vs Hari Pada Ghose
Calcutta High Court · AIR 1924 Cal 538 : 71 Ind. Cas. 53
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 109, 477
High Courts26 Jul 1922
Ishan Chandra Sarkar Vs Monmotha Nath Dutta
Calcutta High Court · AIR 1923 Cal 339 : 71 Ind. Cas. 611
Calcutta Rent Act, 1920 — Section 20, 22Criminal Procedure Code, 1898 (CrPC) — Section 29, 5(2)
High Courts25 Jul 1922
Lalit Mohan Sen Vs Manoranjan Ghosh Chaudhuri and Others
Calcutta High Court · AIR 1923 Cal 13 : 72 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)Public Demands Recovery Act, 1895 — Section 10
High Courts25 Jul 1922
Kamala Kanta and Others Vs Ananda Chandra Chakraburty and Others
Calcutta High Court · AIR 1924 Cal 357
Transfer of Property Act, 1882 — Section 70
High Courts25 Jul 1922
Kishori Mohan Pal Vs Provash Chandra Mondal and Others
Calcutta High Court · AIR 1924 Cal 351 : 72 Ind. Cas. 646
High Courts25 Jul 1922
Kamala Kanta and Others Vs Annanda Chandra Chakraburtty and Others
Calcutta High Court · 71 Ind. Cas. 1030
Transfer of Property Act, 1882 — Section 72
High Courts25 Jul 1922
Major A.Y. Reily Vs Golap Khan and Another
Calcutta High Court · AIR 1923 Cal 645 : 72 Ind. Cas. 38
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3), Order 21 Rule 29, 47
High Courts25 Jul 1922Allowed
Mahomed Janu Mia and Others Vs Majubali Choudhuri and Others
Calcutta High Court · (1922) 07 CAL CK 0010
High Courts24 Jul 1922
Syam Lall Nasua Vs Brindaban Chandra and Others
Calcutta High Court · AIR 1924 Cal 460 : 72 Ind. Cas. 655
High Courts21 Jul 1922
Makhan Lal De Vs Arun Bala Devi and Others
Calcutta High Court · AIR 1924 Cal 465
High Courts21 Jul 1922
Butterfield Vs Butterfield
Calcutta High Court · AIR 1923 Cal 426 : 74 Ind. Cas. 250