High Courts21 Jul 1922
Makhan Lal De Vs Srimati Arun Bala Devi and Others
Calcutta High Court · 73 Ind. Cas. 2
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,536 of 3,203
High Courts20 Jul 1922
Haji Mohammudin and Company Vs The Eastern Japan Trading Company
Calcutta High Court · AIR 1923 Cal 652 : 79 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts20 Jul 1922
Jitendra Nath Roy Vs Asutosh Goswami and Others
Calcutta High Court · AIR 1923 Cal 429 : 70 Ind. Cas. 828
High Courts20 Jul 1922
Kunja Mohan Chakravarty and Another Vs Manindra Chandra Roy Chaudhury and Another
Calcutta High Court · AIR 1923 Cal 619 : 77 Ind. Cas. 253
Bengal Tenancy Act, 1885 — Section 144Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, 16(4), 20, 21
High Courts19 Jul 1922
Sheikh Karim Vs Sobedar Sheikh
Calcutta High Court · AIR 1924 Cal 531a : 72 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts19 Jul 1922
Jadu Gopal Kundu Chowdhury and Others Vs Gopal Chandra Nandi
Calcutta High Court · AIR 1924 Cal 541 : 69 Ind. Cas. 44
High Courts19 Jul 1922
Jogesh Chandra Ghose and Others Vs Prosanna Kumar Talukdar and Others
Calcutta High Court · AIR 1924 Cal 395 : 71 Ind. Cas. 962
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Sk. Ahmadullah Chaudhury
Calcutta High Court · AIR 1924 Cal 372
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Shaikh Ahmadullah Chaudhury
Calcutta High Court · 69 Ind. Cas. 1005
High Courts19 Jul 1922
Nabadwip Chandra Nandi and Another Vs Secretary of State for India
Calcutta High Court · AIR 1923 Cal 609 : 79 Ind. Cas. 218
High Courts18 Jul 1922
Rajendra Narayan Chaudhury Vs Khan Bahadur Moulvi Abu Nasar Ahiya
Calcutta High Court · 71 Ind. Cas. 327
High Courts18 Jul 1922
Jamini Mohan Sarkar and Others Vs Debendra Narain Singh
Calcutta High Court · AIR 1924 Cal 355
Transfer of Property Act, 1882 — Section 111
High Courts18 Jul 1922
Jamini Mohan Sarkar and Others Vs Debendra Narayan Singh
Calcutta High Court · 71 Ind. Cas. 976
High Courts17 Jul 1922
Emperor Vs Rajani Kanta Ghose
Calcutta High Court · AIR 1923 Cal 106 : 72 Ind. Cas. 22
Legal Practitioners Act, 1879 — Section 13(a), 14
High Courts17 Jul 1922
Rajani Kanta Ghose and Others Vs Sheikh Rahman Gazi and Others
Calcutta High Court · AIR 1924 Cal 408
Bengal Tenancy Act, 1885 — Section 148A
High Courts17 Jul 1922
Rajani Kanta Ghose and Others Vs Sheikh Rahaman Gazi and Others
Calcutta High Court · 82 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 148A, 158B(2)
High Courts14 Jul 1922
Raja Jagadish Chandra Deo Dhabal Deb Vs Bhubaneswar Mitra and Others
Calcutta High Court · AIR 1923 Cal 121 : 76 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts14 Jul 1922
Bhajan Sheikh and others Vs Balai Sarkar and others
Calcutta High Court · (1922) 07 CAL CK 0008
High Courts13 Jul 1922
Patal Ghose and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 532 : 72 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 323, 325