High CourtsDivision Bench(1922) 07 CAL CK 0050

Jadu Gopal Kundu Chowdhury and Others vs Gopal Chandra Nandi

Calcutta High Court · Decided on 19 July 1922 · Citation: AIR 1924 Cal 541 : 69 Ind. Cas. 44

HON’BLE JUDGES
Chotzner, J · Asutosh Mookerjee, J

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Judgment

1 paragraphs · 31 words
1.

We are of opinion that the appellant ought not to be allowed to take a point which was expressly abandoned in the Court below. The appeal is dismissed with costs.