High Courts04 Jul 1922
Gouri Kumari Dasi Vs Srimati Ramanimoyi Dasi and Others
Calcutta High Court · AIR 1923 Cal 30 : 70 Ind. Cas. 175
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,538 of 3,203
High Courts04 Jul 1922
Monoranjan Bhattacharjya and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 818
Arms Act, 1959 — Section 19FPenal Code, 1860 (IPC) — Section 302, 326, 396
High Courts30 Jun 1922
Bepin Krishna Roy and Others Vs Priyabrata Bose and Others
Calcutta High Court · AIR 1923 Cal 387 : 71 Ind. Cas. 371
High Courts30 Jun 1922
Haji Mohammad Ismaid Vs Munshi Barkat Ali and Others
Calcutta High Court · AIR 1922 Cal 483 : 71 Ind. Cas. 506
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts29 Jun 1922
Jatindra Mohan Chakravarti and Others Vs Sir Bojoy Chand Mahatab
Calcutta High Court · 71 Ind. Cas. 284
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts29 Jun 1922
Jatindra Mohan Chakravarti and Others Vs Bijoy Chand Mahatab
Calcutta High Court · AIR 1924 Cal 396
Bengal Tenancy Act, 1885 — Section 167
High Courts28 Jun 1922
Mahammad Oziullah Vs Beni Madhab Chowdhury
Calcutta High Court · 71 Ind. Cas. 239
Criminal Procedure Code, 1898 (CrPC) — Section 196Evidence Act, 1872 — Section 76, 78
High Courts28 Jun 1922
Abdul Gahur Sikdar and Others Vs Emperor
Calcutta High Court · 71 Ind. Cas. 124
Penal Code, 1860 (IPC) — Section 109, 366, 372, 373
High Courts27 Jun 1922
Reajuddin Patwari and Others Vs Syed Abdul Jobbar
Calcutta High Court · AIR 1924 Cal 445 : 69 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 157, 188
High Courts26 Jun 1922
Prosanna Kumar Chakerbutty and Another Vs Jotindra Nath Bose
Calcutta High Court · AIR 1924 Cal 398 : 71 Ind. Cas. 1054
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(g), Order 21 Rule 18(3)(a)
High Courts23 Jun 1922
Bhupendra Narayan Singh Vs Nurput Singh
Calcutta High Court · AIR 1923 Cal 451 : 84 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts23 Jun 1922
Tinkori Pathak Vs Ram Gopal Pathak and Others
Calcutta High Court · AIR 1923 Cal 8 : 70 Ind. Cas. 663
Prescription Act, 1832 — Section 3
High Courts22 Jun 1922
Srimanta Seal Vs Bindubasini Dasi and Others
Calcutta High Court · AIR 1924 Cal 138 : 76 Ind. Cas. 517
High Courts22 Jun 1922
Lal Mohan Hazra Vs E.I. Railway Co.
Calcutta High Court · AIR 1922 Cal 330 : 70 Ind. Cas. 857
High Courts22 Jun 1922
Surbeshwar Nath and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 501
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 186, 353
High Courts22 Jun 1922
Mohesh Chandra Missra Vs Srimati Nistarini Dassya and Another
Calcutta High Court · AIR 1923 Cal 382 : 77 Ind. Cas. 576
Specific Relief Act, 1877 — Section 42
High Courts21 Jun 1922
Parmananda Agarwala Vs Emperor
Calcutta High Court · AIR 1922 Cal 538 : 71 Ind. Cas. 49
Criminal Law (Amendment) Act — Section 17(2)
High Courts20 Jun 1922
Syama Charan Das Vs Satya Prosad Choudhury Satya Prosad Choudhury Vs Syama Charan Das and Others
Calcutta High Court · AIR 1923 Cal 252 : 70 Ind. Cas. 427
Transfer of Property Act, 1882 — Section 52
High Courts20 Jun 1922
Abinash Chandra Bhattacherjee and Another Vs Amar Chandra De
Calcutta High Court · 70 Ind. Cas. 328
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Jun 1922
J. and D. Eziekeil, Carrying Business under the Name and Style of Ezekeil and Co. Vs Annada Charan Sen
Calcutta High Court · AIR 1923 Cal 35 : 70 Ind. Cas. 794
Bengal Municipal Act, 1884 — Section 34