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Calcutta High Court judgments

64,045 judgments · page 2,547 of 3,203

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High Courts03 Mar 1922

Kumud Kanta Chakraburtty Vs E. Bignold, Manager, Court of Wards, Mymensingh

Calcutta High Court · AIR 1923 Cal 306 : 68 Ind. Cas. 664

Railways Act, 1890 — Section 122
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High Courts03 Mar 1922

Arjan Mirdha and on his Death One Of His Heirs and Legal representatives Serajul Islam Mirdha and Aptaruddi Vs Kali Kumar Chakerbutty and Others

Calcutta High Court · AIR 1923 Cal 294 : 68 Ind. Cas. 194

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High Courts02 Mar 1922Dismissed

Midnapore Zamindary Co. Ltd. Vs Naresh, Narayan Roy

Calcutta High Court · (1922) 03 CAL CK 0036

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High Courts02 Mar 1922

Brahmamoyi Debya and Another Vs Somarali Sheikh and Others

Calcutta High Court · AIR 1922 Cal 77 : 68 Ind. Cas. 109

Bengal Tenancy Act, 1885 — Section 178, 53, 54(3), 67
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High Courts02 Mar 1922

Swarna Kumar Ghosh Vs Prahlad Chandra Sarkhel and Others

Calcutta High Court · AIR 1922 Cal 474 : 67 Ind. Cas. 719

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High Courts01 Mar 1922

Benowari Lal Ram and Others Vs Pronab Krishna Majumdar and Others

Calcutta High Court · AIR 1922 Cal 569 : 71 Ind. Cas. 516

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
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High Courts01 Mar 1922

Gopinath Jalua Vs Bhajahari Das Adhikari and Others and Kailash Chandra Maity

Calcutta High Court · AIR 1923 Cal 327 : 68 Ind. Cas. 472

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High Courts01 Mar 1922

Pratap Chandra Jana Vs The Secretary of State for India in Council

Calcutta High Court · AIR 1922 Cal 101 : 67 Ind. Cas. 375

Bengal Public Demands Recovery Act, 1913 — Section 37, 4Bengal Tenancy Act, 1885 — Section 103B, 104G, 104HCivil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts28 Feb 1922

Saroda Prosad Banerjee and Others Vs Gosto Behari Hazra and Others

Calcutta High Court · AIR 1922 Cal 542 : 70 Ind. Cas. 385

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High Courts28 Feb 1922

Shaikh Jamal Vs Shaikh Chand and Others

Calcutta High Court · AIR 1922 Cal 79 : 70 Ind. Cas. 289

Limitation Act, 1963 — Article 61
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High Courts28 Feb 1922

Kedarnath Paramanik Vs Hem Nath Karmakar

Calcutta High Court · AIR 1923 Cal 176 : 70 Ind. Cas. 841

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6
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High Courts28 Feb 1922

Sarbo Mussalmani Vs Safar Mandal and Others

Calcutta High Court · AIR 1923 Cal 269(1) : 68 Ind. Cas. 730

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
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High Courts28 Feb 1922

Satyabhama Sundari wife or Chandra Sekhar Majumder Vs Mohamed Esahak Meah

Calcutta High Court · AIR 1923 Cal 268 : 68 Ind. Cas. 497

Contract Act, 1872 — Section 74
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High Courts28 Feb 1922

Kedarnath Pramanik Vs Hem Nath Karmaker

Calcutta High Court · (1922) 02 CAL CK 0007

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High Courts27 Feb 1922

Rama Nath Misra Vs Ramranjan Misra

Calcutta High Court · 67 Ind. Cas. 866

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High Courts27 Feb 1922

Raja Jogendra Kishore Roy Choudhury Vs Sheikh Aktar and Others

Calcutta High Court · AIR 1923 Cal 278 : 67 Ind. Cas. 998

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High Courts27 Feb 1922

Ramnath Misra Vs Ramranjan Misra

Calcutta High Court · (1922) 02 CAL CK 0054

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High Courts27 Feb 1922

Karuna Krishna Chaudhury Vs Rakhaldas Mukherjee and Others

Calcutta High Court · AIR 1923 Cal 292 : 68 Ind. Cas. 721

Contract Act, 1872 — Section 23
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High Courts27 Feb 1922

Narapat Singh Vs Raja Bhupendra Narayan Singh

Calcutta High Court · 67 Ind. Cas. 440

Bengal Village Chaukidari Act, 1870 — Section 51
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High Courts27 Feb 1922

Srimati Hari Bhabini Debi and Another Vs Narendra Nathroy, Pleader and Another

Calcutta High Court · AIR 1923 Cal 317 : 67 Ind. Cas. 883

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